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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(5)(b) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(b)That the Screening Committee shall recommend names and such officers for integration purposes as one of the method of initial constitution of the service.