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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Nagaland - Subsection

Section 33(2)(e) in Nagaland Forest Act, 1968

(e)regulate or prohibit the cutting of grass and pasturing of cattle, and regulate the payments, if any, to be made for such cutting or pasturing;
(J)prohibit the poisoning of water and regulate or prohibit hunting, shooting and fishing, and the setting of traps or snares ;