Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(2)(b) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016 (b)number of application received disposed, pending, denied and number of certificate of vending issued to street vendors;