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State of Jammu-Kashmir - Section

Section 11 in Government Colleges of Engineering and Technology, Jammu (Adoption of AICTE Revised Pay Levels) Rules, 2018

11. Overriding effect of rules.

- The provisions of the Jammu and Kashmir Civil Services Regulations, the Jammu College of Engineering and Technology Teacher's Revised (Pay) Rules 2006, shall not, save as otherwise provided in these rules, apply to cases where pay is regulated under these rules, to the extent they are inconsistent with these rules.