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State of Kerala - Section

Section 73 in Mahatma Gandhi University Act 1985

73. Code of Conduct for teachers of affiliated Colleges.

(1)The Government shall, in consultation with the University and the representative of the teachers, frame a Code of Conduct to be observed by the teachers of Government and private colleges.
(2). Any teacher of a Government or private college who contravenes any of the provisions of the Code of Conduct shall be liable for disciplinary action which may involve the imposition of a major penalty.