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State of Uttarakhand - Section

Section 20 in Uttaranchal Service of Junior Engineers (Group 'C') Minor-Irrigation (Irrigation Department) Rules, 2003

20. Confirmation.

- A probationer shall be confirmed in his appointment at the end of the period of probation or the extended period of probation if-;
(a)he has been successful at departmental exam;
(b)he has been successfully completed the training;
(c)his work and conduct is reported to be satisfactory;
(d)his integrity is certified; and
(e)the Appointing Authority is satisfied that he is otherwise fit for confirmation.