Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Jharkhand - Subsection Section 35(4) in The Jharkhand Area Autonomous Council Act, 1994 (4)The meeting of the Executive Council shall be convened by the Secretary, from time to time, on the direction of the Chief Executive Councillor.
