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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 34(1)(e) in Arunachal Pradesh Panchayat Raj Act, 1997

(e)with the sanction of the State Government or with the sanction of such officer or authority as the State Government may prescribe, undertake irrigation projects;