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Bombay High Court

Surendraprasad Suryanarayan Pande vs B.R. Karkera on 10 April, 2019

Author: Rajesh G. Ketkar

Bench: Rajesh G. Ketkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4140 OF 2019

 Surendraprasad Suryanarayan Pande                  ....Petitioner
              V/S
 B.r. Karkera                                    ....Respondent

WITH WRIT PETITION NO. 4141 OF 2019 Surendraprasad Suryanarayan Pande ....Petitioner V/S Hiralal Bhuidhar Pal ....Respondent WITH WRIT PETITION NO. 4142 OF 2019 Surendraprasad Suryanarayan Pande ....Petitioner V/S P. Loknath Shetty ....Respondent WITH WRIT PETITION NO. 4143 OF 2019 Surendraprasad Suryanarayan Pande ....Petitioner V/S Shri. Madhu Himmat Singh ....Respondent WITH WRIT PETITION NO. 4144 OF 2019 Surendraprasad Suryanarayan Pande ....Petitioner V/S Page 1/3 ::: Uploaded on - 11/04/2019 ::: Downloaded on - 12/04/2019 01:51:59 ::: Shri. Shanta Padnabhant ....Respondent WITH WRIT PETITION NO. 4145 OF 2019 Surendraprasad Suryanarayan Pande ....Petitioner V/S Bhavarsingh Ganpat Singh ....Respondent WITH WRIT PETITION NO. 4146 OF 2019 Surendraprasad Suryanarayan Pande ....Petitioner V/S Suresh Shadashiv Gaykawad ....Respondent WITH WRIT PETITION NO. 4147 OF 2019 Surendraprasad Suryanarayan Pande ....Petitioner V/S Smt. Subhwanti P. Pandey ....Respondent WITH WRIT PETITION NO. 4148 OF 2019 Surendraprasad Suryanarayan Pande ....Petitioner V/S Subhedar S. Mishra ....Respondent WITH WRIT PETITION NO. 4149 OF 2019 Surendraprasad Suryanarayan Pande ....Petitioner V/S Page 2/3 ::: Uploaded on - 11/04/2019 ::: Downloaded on - 12/04/2019 01:51:59 ::: Shantidevi Mrutunjay Mishra ....Respondent WITH WRIT PETITION NO. 4151 OF 2019 Surendraprasad Suryanarayan Pande ....Petitioner V/S Parasnath Pandey ....Respondent Adv. Pooja Pandey i/b Ashok Pande For Petitioner Adv. A. A. Khan for Respondent CORAM : RAJESH G. KETKAR, J DATE : 10th April, 2019 P.C. :

Mentioned at 3.00 P. M. At the request of learned advocate for the Respondent, matter to be placed on 16/04/2019 on supplementary board. In the meantime, Ad-interim relief, if any to continue.
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