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Allahabad High Court

Omkar Lal vs State Of U.P. & Others on 11 July, 2014

Author: Shashi Kant

Bench: Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- CRIMINAL REVISION No. - 1065 of 2008
 

 
Revisionist :- Omkar Lal
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Brijesh Sahai,Sharad Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Anant Vijay
 

 
Hon'ble Shashi Kant,J.
 

Sri Sharad Srivastava, learned counsel for the petitioner has sent illness today.

List this matter in the next cause list.

Order Date :- 11.7.2014 Monika