Allahabad High Court
Omkar Lal vs State Of U.P. & Others on 11 July, 2014
Author: Shashi Kant
Bench: Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 57 Case :- CRIMINAL REVISION No. - 1065 of 2008 Revisionist :- Omkar Lal Opposite Party :- State Of U.P. & Others Counsel for Revisionist :- Brijesh Sahai,Sharad Srivastava Counsel for Opposite Party :- Govt. Advocate,Anant Vijay Hon'ble Shashi Kant,J.
Sri Sharad Srivastava, learned counsel for the petitioner has sent illness today.
List this matter in the next cause list.
Order Date :- 11.7.2014 Monika