Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of West Bengal - Subsection Section 31(c) in West Bengal Estates Acquisition Act, 1953 (c)to every intermediary, who granted a lease of mines and minerals and such lease was subsisting immediately before the date of vesting.
