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[Cites 0, Cited by 0] [Section 382] [Entire Act]

Union of India - Subsection

Section 382(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)The Speaker may authorise printing, publication, distribution or sale of any paper, document or report in connection with the business of the House or any paper, document or report laid on the table or presented to the House or a Committee thereof.