Supreme Court - Daily Orders
The Dean College Of Horticulture And ... vs Rajeev Kumar on 25 November, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.11 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37916/2019
(Arising out of impugned final judgment and order dated 03-05-2019
in RP No. 37/2019 13-11-2018 in CWP No. 2634/2018 passed by the
High Court Of Himachal Pradesh At Shimla)
THE DEAN COLLEGE OF HORTICULTURE AND
FORESTRY NERI & ANR. Petitioner(s)
VERSUS
RAJEEV KUMAR Respondent(s)
(FOR ADMISSION and I.R. and IA No.176226/2019-CONDONATION OF DELAY
IN FILING and IA No.176228/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 25-11-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Abhimanyu Jhanba, Adv.
Ms. Hemlata Ranga, Adv.
Ms. R.A. Thonpinao Thangal, Adv.
Mr. Ashish Jhanb, Adv.
Mr. Samir Ali Khan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners.
Delay condoned.
The special leave petition is dismissed.
Pending applications, if any, stand disposed of accordingly.
Signature Not Verified(GULSHAN KUMAR ARORA) Digitally signed by GULSHAN KUMAR ARORA (R.S. NARAYANAN) Date: 2019.11.28 COURT MASTER 16:57:49 IST Reason: COURT MASTER