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Supreme Court - Daily Orders

The Dean College Of Horticulture And ... vs Rajeev Kumar on 25 November, 2019

Bench: Mohan M. Shantanagoudar, Sanjiv Khanna

      ITEM NO.11                              COURT NO.12               SECTION XIV

                                 S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37916/2019

      (Arising out of impugned final judgment and order dated 03-05-2019
      in RP No. 37/2019 13-11-2018 in CWP No. 2634/2018 passed by the
      High Court Of Himachal Pradesh At Shimla)

      THE DEAN COLLEGE OF HORTICULTURE AND
      FORESTRY NERI & ANR.                                               Petitioner(s)

      VERSUS

      RAJEEV KUMAR                                                      Respondent(s)

      (FOR ADMISSION and I.R. and IA No.176226/2019-CONDONATION OF DELAY
      IN FILING and IA No.176228/2019-EXEMPTION FROM FILING C/C OF THE
      IMPUGNED JUDGMENT)

      Date : 25-11-2019 This petition was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                             HON'BLE MR. JUSTICE SANJIV KHANNA


      For Petitioner(s)                Mr.   Abhimanyu Jhanba, Adv.
                                       Ms.   Hemlata Ranga, Adv.
                                       Ms.   R.A. Thonpinao Thangal, Adv.
                                       Mr.   Ashish Jhanb, Adv.
                                       Mr.   Samir Ali Khan, AOR

      For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for the petitioners.

Delay condoned.

The special leave petition is dismissed.

Pending applications, if any, stand disposed of accordingly.

Signature Not Verified

(GULSHAN KUMAR ARORA) Digitally signed by GULSHAN KUMAR ARORA (R.S. NARAYANAN) Date: 2019.11.28 COURT MASTER 16:57:49 IST Reason: COURT MASTER