Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

Harjinder Singh vs Karnail Kaur on 29 September, 2023

2023: PHHC:127203

119
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR-2677-2023 (O&M)
DECIDED ON: 29.09.2023
HARJINDERSINGH a PETITIONER
VERSUS
KARNAILKAUR------ ae RESPONDENT

CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.
Present: None for the petitioner.

Mr. Prateek Sodhi, Advocate for
Mr. Manish Verma, Advocate
for the respondent-caveator.

SANJAY VASHISTH, J (ORAL)

For detailed order, see order of even date passed in CR- 2205-2023 titled as "Harjinder Singh v. Karnail Kaur". (SANJAY VASHISTH) 29.09.2023 JUDGE Lavisha Whether speaking/reasoned _ Yes/No Whether reportable Yes/No LAVISHA 2023.09.30 09:51 T attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh