Punjab-Haryana High Court
Harjinder Singh vs Karnail Kaur on 29 September, 2023
2023: PHHC:127203 119 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CR-2677-2023 (O&M) DECIDED ON: 29.09.2023 HARJINDERSINGH a PETITIONER VERSUS KARNAILKAUR------ ae RESPONDENT CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH. Present: None for the petitioner. Mr. Prateek Sodhi, Advocate for Mr. Manish Verma, Advocate for the respondent-caveator. SANJAY VASHISTH, J (ORAL)
For detailed order, see order of even date passed in CR- 2205-2023 titled as "Harjinder Singh v. Karnail Kaur". (SANJAY VASHISTH) 29.09.2023 JUDGE Lavisha Whether speaking/reasoned _ Yes/No Whether reportable Yes/No LAVISHA 2023.09.30 09:51 T attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh