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[Cites 0, Cited by 0] [Section 487] [Entire Act]

State of Haryana - Subsection

Section 487(1) in Punjab Jail Manual

(1)An abstract of the rules relating to the conduct and treatment of prisoners shall be read over to every prisoner as soon as possible after his admission into jail, and proper means shall from time to time thereafter be taken by the Superintendent to make every prisoner acquainted with the purport of all such rules for the time being in force.