Himachal Pradesh High Court
Civil Writ Petition No. 4324/2019 vs State Of H.P on 27 August, 2021
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 27th DAY OF AUGUST, 2021
.
BEFORE
HON'BLE MR. JUSTICE SURESHWAR THAKUR
CIVIL WRIT PETITION NO. 4324 OF 2019 ALONGWITH CIVIL WRIT
PETITION NOS. 1186 of 2020, 1175 of 2020, 4754 of 2020, 1185 of
2020, 1179 of 2020 and 1170 of 2020
BETWEEN
1. CIVIL WRIT PETITION NO. 4324/2019
HITESHWAR DHEEMAN
SON OF SH. HANS RAJ DHEEMAN,
R/O MOHALLA UPPER JULAKARI, P.O
HARDASPURA, IPH OFFICE, DISTRICT
CHAMBA, H.P.
........ PETITIONER.
(BY SH. S.D GILL ADVOCATE AND
SH. VIVEK ATTRI, ADVOCATE)
AND
1. STATE OF H.P.
THROUGH SECRETARY HEALTH
GOVERNMENT OF H.P. SHIMLA-2
2. PARA MEDICAL COUNCIL,
THROUGH ITS REGISTRAR, INDIRA
GANDHI MEDICAL COLLEGE
LAKKAR BAZAR SHIMLA.H.P.
3. VIVIDH EDUTECH AUTHORISED PTU
LEARNING CENTRE LEARNING
CENTRE CODE: 569 CIVIL LINES
COLLEGE ROAD, DHARAMSHALA
THROUGH ITS M.D.
4. PUNJAB TECHNICAL UNIVERSITY
THROUGH ITS REGISTRAR P.O BOX
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NO. 01, JALLANDHAR-KAPURTHALA
ROAD, KAPURTHALA (PB).
.
.....RESPONDENTS
(BY. MR. AJAY VAIDYA, SR.
ADDITIONAL ADVOCATE GENERAL
FOR RESPONDENT NO.1-STATE.
BY. MR. DALIP K SHARMA, ADVOCATE
FOR RESPONDENT NO.2
BY. MR. ARUN KUMAR, ADVOCATE
FOR RESPONDENT NO.3
BY. MR. SURESH KUMAR MADHANIA,
ADVOCATE FOR RESPONDENT NO.4)
2. CWP NO. 1186 OF 2020
VINOD KUMAR SON OF LATE SH. SUKH
DEV, R/O VILLAGE AND P.O LAMBLOO,
MAIN MARKET TEHSIL AND DISTRICT
HAMIRPUR, H.P.
........ PETITIONER.
(BY SH. S.D GILL ADVOCATE AND
SH. VIVEK ATTRI, ADVOCATE)
AND
1. STATE OF H.P.
THROUGH SECRETARY HEALTH
GOVERNMENT OF H.P. SHIMLA-2
2. PARA MEDICAL COUNCIL,
THROUGH ITS REGISTRAR, INDIRA
GANDHI MEDICAL COLLEGE
LAKKAR BAZAR SHIMLA.H.P.
3. VIVIDH EDUTECH AUTHORISED PTU
LEARNING CENTRE LEARNING
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CENTRE CODE: 569 CIVIL LINES
COLLEGE ROAD, DHARAMSHALA
.
THROUGH ITS M.D.
4. PUNJAB TECHNICAL UNIVERSITY
THROUGH ITS REGISTRAR P.O BOX
NO. 01, JALLANDHAR-KAPURTHALA
ROAD, KAPURTHALA (PB).
.....RESPONDENTS
(BY. MR. AJAY VAIDYA, SR.
ADDITIONAL ADVOCATE GENERAL
FOR RESPONDENT NO.1-STATE.
BY. MR. DALIP K SHARMA, ADVOCATE
FOR RESPONDENT NO.2
BY. MR. ARUN KUMAR, ADVOCATE
FOR RESPONDENT NO.3
BY. MR. SURESH KUMAR MADHANIA,
ADVOCATE FOR RESPONDENT NO.4)
3. CWP NO. 1175 OF 2020
VINOD KUMAR SON OF SH. JAGDISH
RAM, R/O VILLAGE SAMMLETTA, P.O
RISHIKESH, TEHSIL JHANDUTTA,
DISTRICT BILASPUR, H.P.
........ PETITIONER.
(BY SH. S.D GILL ADVOCATE AND
SH. VIVEK ATTRI, ADVOCATE)
AND
1. STATE OF H.P.
THROUGH SECRETARY HEALTH
GOVERNMENT OF H.P. SHIMLA-2
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2. PARA MEDICAL COUNCIL,
THROUGH ITS REGISTRAR, INDIRA
.
GANDHI MEDICAL COLLEGE
LAKKAR BAZAR SHIMLA.H.P.
3. VIVIDH EDUTECH AUTHORISED PTU
LEARNING CENTRE LEARNING
CENTRE CODE: 569 CIVIL LINES
COLLEGE ROAD, DHARAMSHALA
THROUGH ITS M.D.
4. PUNJAB TECHNICAL UNIVERSITY
THROUGH ITS REGISTRAR P.O BOX
NO. 01, JALLANDHAR-KAPURTHALA
ROAD, KAPURTHALA (PB).
r .....RESPONDENTS
(BY. MR. AJAY VAIDYA, SR.
ADDITIONAL ADVOCATE GENERAL
FOR RESPONDENT NO.1-STATE.
BY. MR. DALIP K SHARMA, ADVOCATE
FOR RESPONDENT NO.2
BY. MR. ARUN KUMAR, ADVOCATE
FOR RESPONDENT NO.3
BY. MR. SURESH KUMAR MADHANIA,
ADVOCATE FOR RESPONDENT NO.4)
4. CWP NO. 4754 OF 2020
PUJA VERMA, D/O SH. JULFI RAM, R/O
VILLAGE DADOH, P.O GLORE,
NADAUN, DISTRICT HAMIRPUR, H.P.
........ PETITIONER.
(BY SH. S.D GILL ADVOCATE AND
SH. VIVEK ATTRI, ADVOCATE)
AND
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1. STATE OF H.P.
.
THROUGH SECRETARY HEALTH
GOVERNMENT OF H.P. SHIMLA-2
2. PARA MEDICAL COUNCIL,
THROUGH ITS REGISTRAR, INDIRA
GANDHI MEDICAL COLLEGE
LAKKAR BAZAR SHIMLA.H.P.
3. VIVIDH EDUTECH, THROUGH ITS
M.D, AUTHORISED PTU LEARNING
CENTRE LEARNING CENTRE CODE:
569 CIVIL LINES COLLEGE ROAD,
DHARAMSHALA.
4. PUNJAB TECHNICAL UNIVERSITY
THROUGH ITS REGISTRAR P.O BOX
NO. 01, JALLANDHAR-KAPURTHALA
ROAD, KAPURTHALA (PB).
.....RESPONDENTS
(BY. MR. AJAY VAIDYA, SR.
ADDITIONAL ADVOCATE GENERAL
FOR RESPONDENT NO.1-STATE.
BY. MR. DALIP K SHARMA, ADVOCATE
FOR RESPONDENT NO.2
BY. MR. ARUN KUMAR, ADVOCATE
FOR RESPONDENT NO.3
BY. MR. SURESH KUMAR MADHANIA,
ADVOCATE FOR RESPONDENT NO.4)
5. CWP NO. 1185 OF 2020
ARCHANA D/O SH. DEVI SINGH VERMA,
R/O VILLAGE THARELA, P.O NAMHOLE,
TEHSIL SADAR, DISTRICT BILASPUR,
H.P.
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........ PETITIONER.
.
(BY SH. S.D GILL ADVOCATE AND
SH. VIVEK ATTRI, ADVOCATE)
AND
1. STATE OF H.P.
THROUGH SECRETARY HEALTH
GOVERNMENT OF H.P. SHIMLA-2
2. PARA MEDICAL COUNCIL,
THROUGH ITS REGISTRAR, INDIRA
GANDHI MEDICAL COLLEGE
LAKKAR BAZAR SHIMLA.H.P.
3. VIVIDH EDUTECH AUTHORISED PTU
LEARNING CENTRE LEARNING
CENTRE CODE: 569 CIVIL LINES
COLLEGE ROAD, DHARAMSHALA
THROUGH ITS M.D.
4. PUNJAB TECHNICAL UNIVERSITY
THROUGH ITS REGISTRAR P.O BOX
NO. 01, JALLANDHAR-KAPURTHALA
ROAD, KAPURTHALA (PB).
.....RESPONDENTS
(BY. MR. AJAY VAIDYA, SR.
ADDITIONAL ADVOCATE GENERAL
FOR RESPONDENT NO.1-STATE.
BY. MR. DALIP K SHARMA, ADVOCATE
FOR RESPONDENT NO.2
BY. MR. ARUN KUMAR, ADVOCATE
FOR RESPONDENT NO.3
BY. MR. SURESH KUMAR MADHANIA,
ADVOCATE FOR RESPONDENT NO.4)
6. CWP NO. 1179 OF 2020
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POOJA RANI D/O SHRI TEJA SINGH,
.
V.P.O KOTLAKALAN, TEHSIL AND
DISTRICT UNA, H.P.
........ PETITIONER.
(BY SH. S.D GILL ADVOCATE AND
SH. VIVEK ATTRI, ADVOCATE)
AND
1. STATE OF H.P.
THROUGH SECRETARY HEALTH
GOVERNMENT OF H.P. SHIMLA-2
2. PARA MEDICAL COUNCIL,
THROUGH ITS REGISTRAR, INDIRA
GANDHI MEDICAL COLLEGE
LAKKAR BAZAR SHIMLA.H.P.
3. VIVIDH EDUTECH AUTHORISED PTU
LEARNING CENTRE LEARNING
CENTRE CODE: 569 CIVIL LINES
COLLEGE ROAD, DHARAMSHALA
THROUGH ITS M.D.
4. PUNJAB TECHNICAL UNIVERSITY
THROUGH ITS REGISTRAR P.O BOX
NO. 01, JALLANDHAR-KAPURTHALA
ROAD, KAPURTHALA (PB).
.....RESPONDENTS
(BY. MR. AJAY VAIDYA, SR.
ADDITIONAL ADVOCATE GENERAL
FOR RESPONDENT NO.1-STATE.
BY. MR. DALIP K SHARMA, ADVOCATE
FOR RESPONDENT NO.2
BY. MR. ARUN KUMAR, ADVOCATE
FOR RESPONDENT NO.3
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BY. MR. SURESH KUMAR MADHANIA,
.
ADVOCATE FOR RESPONDENT NO.4)
7. CWP NO. 1170 OF 2020
PREM LATA D/O SH. JAGDISH CHAND,
VILLAGE SAMELA, P.O TALYANA,
TEHSIL GHUMARWIN, DISTRICT
BILASPUR, H.P.
........ PETITIONER.
(BY SH. S.D GILL ADVOCATE AND
SH. VIVEK ATTRI, ADVOCATE)
AND
1. STATE OF H.P.
THROUGH SECRETARY HEALTH
GOVERNMENT OF H.P. SHIMLA-2
2. PARA MEDICAL COUNCIL,
THROUGH ITS REGISTRAR, INDIRA
GANDHI MEDICAL COLLEGE
LAKKAR BAZAR SHIMLA.H.P.
3. VIVIDH EDUTECH AUTHORISED PTU
LEARNING CENTRE LEARNING
CENTRE CODE: 569 CIVIL LINES
COLLEGE ROAD, DHARAMSHALA
THROUGH ITS M.D.
4. PUNJAB TECHNICAL UNIVERSITY
THROUGH ITS REGISTRAR P.O BOX
NO. 01, JALLANDHAR-KAPURTHALA
ROAD, KAPURTHALA (PB).
.....RESPONDENTS
(BY. MR. AJAY VAIDYA, SR.
ADDITIONAL ADVOCATE GENERAL
FOR RESPONDENT NO.1-STATE.
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BY. MR. DALIP K SHARMA, ADVOCATE
.
FOR RESPONDENT NO.2
BY. MR. ARUN KUMAR, ADVOCATE
FOR RESPONDENT NO.3
BY. MR. SURESH KUMAR MADHANIA,
ADVOCATE FOR RESPONDENT NO.4)
RESERVED ON : 17.8.2021
DECIDED ON : 27.8.2021
These petitions coming on for admission this day, the Court passed the following:-
ORDER
Since in all these petitions, the relief claimed is similar to the one as claimed in writ petition No. 1950 of 2018, and, also when in petition afore, this Court has made a mandamus upon the respondent concerned, to, within four weeks hereafter, cause enlistment of the writ petitioner in the relevant register. Further when, in concurrence therewith, the writ petitioners in these writ petitions hold a "recognized qualification" from Punjab Technical University, in respect whereof this Court in writ petition (supra), has pronounced, that it is a "recognized qualification", for the relevant purpose. Therefore, this Court is constrained to make a mandamus upon the respondent concerned to within four weeks ::: Downloaded on - 31/01/2022 22:58:26 :::CIS 10 hereafter cause enlistment of the petitioners in the relevant .
register.
In view of the above, the present petitions stand disposed of along with all pending applications.
27th August, 2021 (Sureshwar Thakur),
(priti) Judge.
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