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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(3) in Tamil University Act, 1982

(3)The accounts when audited shall be published by the Syndicate in such manner as may be prescribed by the Statutes and copies thereof shall be submitted to the Senate at its next meeting and to the Chancellor and to the Government within three months of such publication.