Section 11 in The Tamil Nadu Aquaculture (Regulation) Act, 1995
11. Return of licence.
- On the expiry of his licence or on receipt of any order suspending or cancelling it, the licensee shall return the licence to the Director:Provided that the Director may, after such expiration or cancellation, give such reasonable time as he thinks fit to the licensee to enable him to wind up his aquaculture unit.
