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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(2)(ii) in Assam Micro And Small Enterprises Facilitation Council Rules, 2018

(ii)A member other than the Chairperson shall hold Office for a period not exceeding two years from the date of his appointment.