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State of Punjab - Section

Section 694 in Punjab Jail Manual, 1996

694. Officers and visitors of a civil jail.

(1)Wherever there is a civil jail at any place at which there is also a jail for criminal prisoners, the civil jail shall be under the control and management of the Superintendent and other officers of the criminal jail, and shall be administered as if it formed an integral part thereof.
(2)Visitor appointed to a jail established at any place for the confinement of criminal prisoners, shall be deemed to be visitors also of any civil jail established at the same place.