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[Cites 0, Cited by 0] [Section 26(6)] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(6)(b) in Arunachal Pradesh Goods Tax Act, 2005

(b)keep such records as may be prescribed concerning the origin, nature, value, quantity and ownership of the goods received into the Warehouse;