Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Seeds Rules, 1968

(d)"certification tag" means a tag or label of certain design to be specified by the certification agency and shall constitute the certificate granted by the certification agency;