Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(4)(a) in New Okhla Industrial Development Area Building Regulations, 2010 (a)Area for shopping and commercial activities equivalent to 1.0 percent permissible FAR of the plot area shall be allowed.