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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(1)(b) in The U.P. Habitual Offenders' Restriction Rules, 1957

(b)Temporary Pass. - Passes may also be issued to settlers in Form X authorising them to attend a bazar, a fair, a social or religious gathering or a hospital or to visit a friend or relation or for any other casual business, for a specified time of the day, at the discretion of the Manager. A pass issued under this rule shall be surrendered to the Manager on the return of the settler to the settlement.