Section 5 in Tamil Nadu Electricity Regulatory Commission - Fees and Fines Regulations, 2004
5. Fees payable to State Load Despatch Centre.
- The fees payable to State Load Despatch Centre by the generating companies and licensees engaged in intra-State transmission of electricity as stipulated under sub-section (3) of section 32 of the Act shall be decided by the Commission, from time to time.
