Madhya Pradesh High Court
Ramdas @ Bhondu Patel vs Narayan on 20 January, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Jabalpur, Dated: 20.01.2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:-
Serial Number Next date of listing 48,51,55,56,57,58,59,,60,61,62,63,64,65,66,67,68,69,70,71,72,73,74, List after two weeks 75,76,77,78,79,80,81,82,83,84,85,86,87,88,89,90,91,92,93,94,95,96, 97,98,99,100,101,102,103,104,105,106,107,108,109,110,111,112, 113,114,115,116,117,118,119,120,121,122,123,124,125,127,128,130, 131,132,133,134,135,136,137,138,139,140,141,142,143,144,145,146, 147,148,149,150,151,152,153,154,155,156,157,158,160,162,163,164, 165,166,167,168,169,170,171,172,173,174,175,177,178,179,180,181, 182,183,184,186,187,188,189,190,191,192,193,194,195,196,197,198, 199,200,201,202,203 206,207,208,209,211,212,213,214,216,217,218,219,220,221,222,223, List after three weeks 224,225,226,227,228,229,230,231,232,233,234,235,236,237,238,239, 240,241,242,243,245,246,247,248,249,251,252,253,254,255,256,257, 258,259,260,261,262,263,264,265,266,267,268,269,270,271,272,273, 274,275,276,277,278,279,280,281,282,283,284,285,286,287,288,289, 290,291,292,293,294,295,296,297,298,299,300,301,302,303,304,305, 306,307,308,309,310,311,312,313,314,315,316,317,318,319,320,321, 322,323,324,325,326,327,328,329,330,331,332,333,334,335,336,337, 339,340,341,342,343,344,345,346,347, 348,349,350,351,352,353,354,355,356,357,358,359,360,361,362,363, List after four weeks 364,365,366,367,368,369,370,371,372,373,374,376,377,378,379,380, 381,382,383,384,385,386,387,388,389,390,391,392,393,394,395,396, 397,398,399,400,401,402,403,404,405,406,407,408,409,410,411,412, 414,415,416,417,418,419,421,422,423,425,426,427,428,429,430,431, 432,434,435,436,437,438,439,440,441,442,443,444,445,446,447,448, 449,450,451,452,453,454,455,456,457,458,459,460,461,462,464,465, 466,467,468,469,470,471,472,473,474,475,476,477,478,479,480,481, 482,483,484,485,486, 488,489 Including connected cases.
Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(DWARKA DHISH BANSAL) JUDGE Digitally signed by KUMARI PALLAVI SINHA Date: 2023.01.20 17:21:03 +05'30'