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State of Maharashtra - Section

Section 48 in Maharashtra Factories Rules, 1963

48. [ Urinal accommodation. [Substituted by G.N. of 17th April, 1975]

- There shall be at least one urinal for every 50 male workers or part thereof employed at a time; provided that where the number of males employed exceeds 500 it shall be sufficient if there is one urinal for every 50 males up to the first 500 and one for every 100 or part thereof thereafter.]