Section 10 in Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012
10.
(1)The standard for passing the examination shall be 50% (fifty per cent) of the total marks assigned to each paper.(2)The candidate shall be allowed to answer the papers of all the subjects with the help of text books.Explanation. - With books means original text book of the subjects having, bare Acts, rules without any commentaries or case laws; and manuals published by the Government.(3)A candidate who has failed but has secured 60% (sixty per cent) or more marks in any one or more papers shall be exempted from appearing in that of those papers at the subsequent examination.(4)A candidate who secured 80% (eighty per cent) or more aggregate marks in the examination shall be paid cash amount as an incentive as may be determined by the Government.
