Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Chattisgarh - Subsection

Section 85(1) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(1)The Security deposit made under rule 33 shall either be returned to the person making it or his legal representative or be forfeited to the State Government in accordance with the provisions of this rule.