Section 390(2) in High Court of Chhattisgarh Rules, 2005
(2)He should ordinarily have five years Court reporting experience in a daily newspaper, national news agency or media organization like A.I.R. and Doordarshan of which at least three years must be at any High Court:Provided, however, that out of the said period of three years, two years at least should, immediately prior to the application for accreditation, be continuous.
