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Union of India - Section

Section 10 in National Company Law Tribunal Rules, 2016

10. Working hours.

(1)Except on Saturdays, Sundays and other National Holiday, the office of the Tribunal shall remain open on all working days from 09.30 A.M. to 6.00 P.M.
(2)The Filing Counter of the Registry shall be open on all working days from 10.30 AM to 5.00 P.M.