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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Kerala - Subsection

Section 32(4) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(4)The Registrar shall receive applications for admission for the various courses of theUniversity and shall keep permanent record of all courses, curricula and other information asmay be deemed necessary by the Academic Council.