Section 16(1)(b) in The Jadavpur University Act, 1981
(b)Representatives of Departments-(xiv)Heads of Departments of the University;(xv)five teachers, of whom at least two shall be Professors, elected by the teachers of the Departments under the Faculty Council for Post-Graduate and Undergraduate Studies in Engineering and Technology from amongst themselves as may be prescribed by Statutes;(xvi)five teachers, of whom at least two shall be Professors, elected by the teachers of the Departments under the Faculty Council for Post-Graduate and Undergraduate Studies in Arts from amongst themselves as may be prescribed by Statutes;(xvii)five teachers, of whom at least two shall be Professors, elected by the teachers of the Departments under the Faculty Council for Post-Graduate and Undergraduate Studies in Science from amongst themselves as may be prescribed by the Statutes;(xviii)one representative of officers of the University, elected from amongst themselves in the manner as may be prescribed by the Statutes;(xix)one representative of non-teaching employees elected from amongst themselves in the manner as may be prescribed by the Statutes;(xx)one representative from National Council of Education Bengal.