Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The State Agricultural Credit Corporations Act, 1968

(1)If a director,-
(a)becomes subject to any disqualification specified in section 12, or
(b)is absent without leave of the Board for more than three consecutive meetings thereof, his seat shall thereupon become vacant.