Bombay High Court
Sunder Nagar Siddesh Co-Operative ... vs A.A. Estate Pvt Ltd And 3 Ors on 4 January, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (LODGING) NO.7335 OF 2020
IN
COMMERCIAL SUIT NO.597 OF 2017
Sunder Nagar Siddesh CHS Ltd. ... Applicant-Plaintiff
V/s.
A.A. Estate Pvt. Ltd. & Ors. ... Defendants
Mr. Tushar Gujjar, i/by Solicis Lex, for the Applicant-Plaintiff.
Ms. Jaya Bagwe, i/by Ms. Sharmila Deshmukh, for Defendant No.2.
Mr. Sagar Patil for Defendant Nos.3 and 4.
Mr. Uzair Kazi, i/by YMK Legal, for the Intervenor.
CORAM : A. K. MENON, J.
DATED : 4TH JANUARY, 2021.
P.C. :
1. Reply and rejoinder to be filed on or before 7th January 2021.
2. List the IA on 11th January 2021 for "ad-interim relief".
(A. K. MENON, J.) Digitally signed by Sneha A. Sneha Dixit A. Dixit Date:
2021.01.04 19:16:29 +0530 1/1 15-IAL-7335-2020.doc Dixit