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Punjab-Haryana High Court

Gurmeet Kaur vs Gurjeet Kaur on 21 September, 2016

Author: Augustine George Masih

Bench: Augustine George Masih

         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH
123
                                Civil Revision No.6230 of 2016 (O&M)
                                Date of Decision: September 21, 2016

Ms. Gurmeet Kaur through Special Power of Attorney Shri Ajay Kumar

                                                                    ...Petitioner
                                Versus
Mrs. Gurjeet Kaur
                                                               ...Respondent

CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

Present:     Mr. Roshan Lal Batta, Senior Advocate
             with Mr. Nikhil Batta, Advocate
             for the petitioner.

AUGUSTINE GEORGE MASIH, J. (ORAL)

Learned senior counsel for the petitioner, after arguing for some time, prays for withdrawal of the present revision petition.

Dismissed as withdrawn as prayed for.




September 21, 2016                         (AUGUSTINE GEORGE MASIH)
Puneet                                             JUDGE


                    Whether speaking/reasoned:       Yes/No


                    Whether Reportable:              Yes/No




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