Punjab-Haryana High Court
Gurmeet Kaur vs Gurjeet Kaur on 21 September, 2016
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
123
Civil Revision No.6230 of 2016 (O&M)
Date of Decision: September 21, 2016
Ms. Gurmeet Kaur through Special Power of Attorney Shri Ajay Kumar
...Petitioner
Versus
Mrs. Gurjeet Kaur
...Respondent
CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Roshan Lal Batta, Senior Advocate
with Mr. Nikhil Batta, Advocate
for the petitioner.
AUGUSTINE GEORGE MASIH, J. (ORAL)
Learned senior counsel for the petitioner, after arguing for some time, prays for withdrawal of the present revision petition.
Dismissed as withdrawn as prayed for.
September 21, 2016 (AUGUSTINE GEORGE MASIH)
Puneet JUDGE
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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