Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 93] [Entire Act] Union of India - Section Section 12A in The Finance Act, 2018 12A. Operation of account by differently abled persons. - Any depositor who suffers from physical infirmity, including blindness may operate and make a deposit through any literate individual whom he authorises.".
