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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(3) in The Greater Noida Industrial Development Area Building Regulations, 1992

(3)Light and ventilation to be provided for tool room, power and switch room shall not be less than 5 per cent of the carpet area of such room. In case of air-conditioned buildings the ventilation requirements may be taken care of by the air-conditioning system.