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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Mizoram - Subsection

Section 26(1)(d) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(d)consented amount of compensation as agreed upon under sub-section (2) of section 3 in case of acquisition of lands for private companies or for public private partnership projects, whichever is higher;