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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Kerala - Subsection

Section 39(7) in Kerala University of Health Sciences Act, 2010

(7)
(i)Every election to any authority or body of the University under this Act shall be held by ballot in accordance with the system of proportional representation by means of a single transferable vote and as may be prescribed by Statutes.
(ii)The other details relating to elections not specified in this Act shall be prescribed by Statutes.