Section 371D(3)(c) in Constitution of India, 1950

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Union of India - Subsection

Section 371D(3)(c) in Constitution of India, 1950

(c)such other conditions of service of persons appointed, allotted or promoted to such class or classes of civil posts in any civil service of the State or to such class or classes of civil posts under the State or to such class or classes of posts under the control of any local authority within the State, as may be specified in the order.

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Union of India - Subsection

Section 371D(3)(c) in Constitution of India, 1950