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Delhi High Court - Orders

Khalid Rehman vs The Commissioner Municipal ... on 9 February, 2024

                                    $~27
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CONT.CAS(C) 958/2023 & CM APPL. 48470/2023
                                                KHALID REHMAN                                                                    ..... Petitioner
                                                                                      Through:          Mr. H.S. Khan with Mr. M. Arshyan,
                                                                                                        Advocates.
                                                                                                        (M): 9818416099
                                                                                                  Email: [email protected]

                                                                                      versus

                                                THE COMMISSIONER MUNICIPAL CORPORATION OF DELHI
                                                & ORS.                                      ..... Respondents
                                                             Through: Mr. Ajay Digpaul, SC, MCD with
                                                                      Mr. Kamal R. Digpaul, Advocate for
                                                                      respondent/MCD.
                                                                      (M): 9811157265
                                                                    Email: [email protected]

                                                CORAM:
                                                HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                      ORDER
                                    %                                                 09.02.2024

                                    1.          No time left.
                                    2.          List on 15th April, 2024.

                                                                                                                             By Order




                                                                                                                           COURT MASTER
                                    FEBRUARY 9, 2024/c




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/02/2024 at 22:05:08