Delhi High Court - Orders
Khalid Rehman vs The Commissioner Municipal ... on 9 February, 2024
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 958/2023 & CM APPL. 48470/2023
KHALID REHMAN ..... Petitioner
Through: Mr. H.S. Khan with Mr. M. Arshyan,
Advocates.
(M): 9818416099
Email: [email protected]
versus
THE COMMISSIONER MUNICIPAL CORPORATION OF DELHI
& ORS. ..... Respondents
Through: Mr. Ajay Digpaul, SC, MCD with
Mr. Kamal R. Digpaul, Advocate for
respondent/MCD.
(M): 9811157265
Email: [email protected]
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 09.02.2024
1. No time left.
2. List on 15th April, 2024.
By Order
COURT MASTER
FEBRUARY 9, 2024/c
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/02/2024 at 22:05:08