Bombay High Court
Vidya Vikas Education Society And Anr vs Sunil Gulabrao Wadatkar And Ors on 20 April, 2022
Author: A.S. Gadkari
Bench: A.S. Gadkari
Osk 16-Wp-2731-2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO. 2731 OF 2022
Vidya Vikas Education Society & Anr. ... Petitioners
V/s.
Sunil Gulabrao Wadatkar & Ors. ... Respondents
Ms.Divya Yajurvedi a/w. Mr.Pradeep Kumar i/b. C. R. Naidu and Company for
Petitioners.
Mrs.M.S. Bane, A.G.P. for Respondent Nos.2 & 3 (State).
CORAM : A.S. GADKARI, J.
DATE : 20th April 2022.
P.C. :
1. Stand over to 19th July 2022.
2. Ad-interim relief, if any granted earlier, to continue till next date.
[A.S. GADKARI, J.] Digitally signed by OMKAR OMKAR SHIVAHAR SHIVAHAR KUMBHAKARN KUMBHAKARN Date:
2022.04.21 17:20:40 +0530 1/1