Section 11 in The Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973
11. The Restaurant must have kitchen facility for refreshment purposes.
Date of Issue:Excise CommissionerRajasthan, UdaipurI.........................Licence No............ of Restaurant ............. Place................ acknowledge the receipt of the licence granted to me and do hereby accept and undertake to abide by its terms and conditions.Date .........................Signature of licensee
