Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 276 in Mizoram Excise Rules, 1983 276. confiscated country spirit, liquor, Ganja, Bhang and Charas to be destroyed. - Confiscated country spirit, fermented liquor, Ganja, Bhang and Charas shall be destroyed.
