Karnataka High Court
Smt.Chandabai And Ors vs The State Of Karnataka And Ors on 16 January, 2025
-1-
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 16TH DAY OF JANUARY, 2025
BEFORE
THE HON'BLE MR JUSTICE R.NATARAJ
WRIT PETITION NO.202756 OF 2019 (LB-RES)
C/W
WRIT PETITION NO.202160 OF 2021(LB-RES),
WRIT PETITION NO.200669 OF 2024(GM-TEN)
IN W.P.NO.202756/2019:
BETWEEN:
1. SMT.CHANDABAI W/O DURGANATH HINGMORE,
AGE: MAJOR, OCC: BUSINESS,
R/O JORAPUR PETH, JOGI GALLI, VIJAYAPUR
2. SMT. SADHANABAI W/O MINDARGINATH
HINGAMORE
Digitally signed AGE: MAJOR, OCC: BUSINESS,
by SACHIN R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
Location: High
Court Of 3. SMT. GANGUBAI W/O MAHADEV KASAR
Karnataka
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
4. SMT. RANUBAI W/O LAXMAN KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
5. SMT. SUMANABAI W/O KERNATH KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
-2-
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
6. SMT. SHARADABAI W/O AMBAJI KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
7. SMT. SHARADABAI W/O PRAKASH HINGMORE
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
8. SMT. KASHIMBI W/O YUSUFSAB KUNABI
AGE: MAJOR, OCC: BUSINESS,
R/O. NISAR MADD, NEAR KASGERI, VIJAYAPUR
9. SRI. EKANATH S/O TANAJI HINGMORE
AGE: MAJOR, OCC: BUSINESS,
R/O JORAPUR PETH, JOGI GALLI, VIJAYAPUR
10. SMT. VIMALABAI W/O KACHURNATH KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
11. SMT. SHANTABAI W/O BHIMARAO KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
12. SRI. ANAND S/O BHIMARAO LONARI
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, NEAR KUMBAR GALLI,
VIJAYAPUR
13. SRI. SHANKAR S/O NANA HINGMORE
AGE: MAJOR, OCC: BUSINESS,
R/O JORAPUR PETH, JOGI GALLI, VIJAYAPUR
14. SMT. NAGUBAI W/O EKANATH HINGMORE
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
15. SRI. ANIL S/O NANA MADURKAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, NEAR KUMBAR GALLI,
VIJAYAPUR
16. SRI. MASANATH S/O TANAJI HINGMORE
-3-
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, NEAR KUMBAR GALLI,
VIJAYAPUR
17. SRI. JAGADISH S/O MARUTI KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
18. SMT. AMBUBAI W/O BHIMARAO KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
19. SRI. SUNIL S/O TANAJI HINGMORE
AGE: MAJOR, OCC: BUSINESS,
R/O RAMACHANDRA NAGAR, ATLATTI ROAD,
NEAR MANIKESHWAR SCHOOL, VIJAYAPUR
20. SRI. RAJU S/O DEVALNATH SALE
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, NEAR KUMBAR GALLI,
VIJAYAPUR
21. SMT. DEVALABAI W/O KERANATH KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O JORAPUR PETH, JOGI GALLI, VIJAYAPUR
22. SRI. CHANDRAKANTH S/O PREGNATH SONASAKE
AGE: MAJOR, OCC: BUSINESS,
R/O. SAHU NAGAR, NEAR KALAMMA TEMPLE,
VIJAYAPUR
23. SMT. SONABAI W/O DHONDIBA LONARI
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
24. SMT. VANDANA W/O BRAHMANATH KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O JORAPUR PETH, JOGI GALLI, VIJAYAPUR
25. SMT. DURGABAI W/O MANAPPA KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. AFZALPUR TAKKE, VIJAYAPUR
-4-
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
26. SRI. JUNGALINATH S/O PEERAGNATH KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
27. SRI. DHONDIBA S/O. BHIMARAO LONARI
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, NEAR KUMBAR GALLI,
VIJAYAPUR
28. SRI. NANA S/O GOULINATH KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
29. SRI. SUMAN S/O MOHAN KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
30. SRI. GORAB S/O RAMU LONARI
AGE: MAJOR, OCC: BUSINESS,
R/O JORAPUR PETH, JOGI GALLI, VIJAYAPUR
31. SMT. DURGABAI W/O BHIMARAO KASAR
AGE: MAJOR, OCC: BUSINESS,
R/O. JORAPUR PETH, JOGI GALLI, VIJAYAPUR
32. SMT. SAKKUBAI W/O TUKARAM BURUD
AGE: MAJOR, OCC: BUSINESS,
R/O. NEAR LAXMI TEMPLE, MG ROAD, VIJAYAPUR
33. SRI. YALLAPPA S/O VAMANRAO GHORPADE
AGE: MAJOR, OCC: BUSINESS,
R/O. RAHIM NAGAR, WARD NO. 34, VIJAYAPUR.
34. SRI. KRISHNA S/O VAMANRAO GHORPADE
AGE: MAJOR, OCC: BUSINESS,
R/O. RAHIM NAGAR, WARD NO. 34, VIJAYAPUR.
35. SMT. RUKMINI W/O ESHWAR GOLASANGI
AGE: MAJOR, OCC: BUSINESS,
R/O. NEAR LAXMI TEMPLE, MG ROAD, VIJAYAPUR.
-5-
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
36. SMT. SHASHIKALA W/O SHIVAJI KALADAGI
AGE: MAJOR, OCC: BUSINESS,
R/O SUGANDI LINE, BAGALKOT CROSS, VIJAYAPUR.
37. SMT. LAXMI W/O MAHESH SURYAVANSHI
AGE: MAJOR, OCC: BUSINESS,
R/O. IBRAHIM ROJA, OPP. VIJAYAPUR
38. SMT. KAMALA W/O SHIVAJI JATKAR
AGE: MAJOR, OCC: BUSINESS,
R/O MUJUWAR GALLI, BABALESHWAR NAKA,
VIJAYAPUR.
39. SRI. PARASHURAM S/O SURESH SOLAPURE
AGE: MAJOR, OCC: BUSINESS,
R/O. SHALIHUSEN NAGAR,
BEHIND IBRAHIM ROJA, VIJAYAPUR.
40. SRI. GULAM MOHAMMED S/O RAJESAB AGARKHED
AGE: MAJOR, OCC: BUSINESS,
R/O. SHAHAPETI GALLI, NEAR MAHADEV TEMPLE,
VIJAYAPUR.
41. SRI. MUNIRAHMED S/O SHAIKHROJA HAKEEM
AGE: MAJOR, OCC: BUSINESS,
R/O PAILWAN GALLI, WARD NO. 17, VIJAYAPUR
42. SRI. SRISHAIL S/O BASAPPA LAKSHETTI
AGE: MAJOR, OCC: BUSINESS,
R/O. TORAVI, ATLATTI ROAD, VIJAYAPUR
...PETITIONERS
(BY SRI. S. S. MAMADAPUR, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY,
DEPARTMENT OF MUNICIPAL ADMINISTRATION,
VIKAS SOUDHA, BENGALURU-560001
2. THE DEPUTY COMMISSIONER
-6-
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
VIJAYAPUR, OPP. CITY CENTRAL BUS STAND,
VIJAYAPUR-586101.
3. THE COMMISSIONER
CITY MUNICIPAL CORPORATION,
GANDHI CHOWK,
VIJAYAPUR-586101
4. THE SUPERINTENDENT OF POLICE
VIJAYAPUR, S.P. OFFICE, SOLAPUR ROAD,
VIJAYAPUR-586101.
5. THE POLICE SUB-INSPECTOR
TRAFFIC POLICE STATION,
VIJAYAPUR-586101
...RESPONDENTS
(BY SRI. MALLIKARJUN SAHUKAR, AGA
FOR R1, R2, R4 AND R5;
SRI. AMRESH S. ROJA, ADVOCATE FOR R3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
ISSUE A WRIT OF MANDAMUS DIRECTING THE RESPONDENTS
NOT TO EVICT OR DISPLACE THE PETITIONERS UNTIL THE
REGULARIZATION OF STREET VENDING NEAR LAL BAHADDUR
SHASHTRI MARKET, VIJAYAPUR B) ISSUE DIRECTION TO THE
RESPONDENTS TO MAKE A PARTICULARS SET OF PLACES AS
VENDING ZONES AND NON VENDING ZONES. C) ISSUE
DIRECTION TO THE RESPONDENTS-4 AND 5 FROM CAUSING
LOSS TO THE GOODS OF THE STREET
VENDOORS/PETITIONERS.
IN W.P.NO. 202160 OF 2021:
BETWEEN:
1. ABDUL REHMAN
S/O AMINSAB BAGWAN,
AGED ABOUT 52 YEARS,
OCC.STREET VENDOR,
-7-
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
NEHRU MARKET,
R/O BABALESHWAR NAKA
JAMAKHANDI ROAD,
VIJAYAPUR.
2. SRI. MOINUDDIN S/O MEHBOOBSAB MUDEWADI
AGED ABOUT 45 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET, R/O TAJBAWDI,
KHAJANAGAR, VIJAYAPUR.
3. SRI NINGAPPA S/O SHIVAPPA BHOVI
AGED ABOUT 36 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O KHJA AMIN DARGAH,
JAIL ROAD, VIJAYAPUR.
4. SRI SURESH S/O YALLAPPA KATTIMANI
AGED ABOUT 64 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O TAJBAWDI,
KHAJANAGAR, VIJAYAPUR.
5. SMT.MADINA W/O AMINSAB KALADAGI
AGED ABOUT 57 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O JORAPUR PETH,
NEW KUMBAR STREET,
VIJAYAPUR.
6. SMT. SHAINAZ W/O RAFIQ PENDARI
AGED ABOUT 40 YEARS,
OCC.STREET VENOR,
NEHRU MARKET,
R/O SANJAY GANDHI NAGAR,
VIJAYAPUR.
7. SR. ALTAF S/O RRAHIM BAKSH CHOUDARI
AGED ABOUT 40 YEARS,
OCC.STREET VENDOR,
-8-
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
NEHRU MARKET,
R/O SONAR BOUDI,
BAGWAN GALLI, VIJAYAPUR.
8. SRI MAINUDDIN S/O RAJAKSA BAGAWAN
AGED ABOUT 37 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O KHAJA NAGAR, VIJAYAPUR.
9. SRI.SATISH S/O ERAPPA SINDAGI
AGED ABOUT 35 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O AFZALPUR TAKKE,
VIJAYAPUR.
10. SRI. HASAN DONGRI S/O MEHBOOBSAB BAGAWAN
AGED ABOUT 29 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O SAKET ROZA,
VIJAYAPUR.
11. SMT. NEELAVVA W/O CHITRASEN GUDDODAGI
AGED ABOUT 60 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O NEW KUMBAR GALLI,
JORAPUR PETH,
VIJAYAPUR.
12. SRI. ALTAF S/O NIZAMSAB BAGAWAN
AGED ABOUT 36 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O BABALESHWAR NAKA,
BAGAWAN COLONY,
VIJAYAPUR.
13. SMT.ROSHANABI W/O WALISAB BAGAWAN
AGED ABOUT 61 YEARS,
OCC.STREET VENDOR,
-9-
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
NEHRU MARKET,
R/O KHAJANAGAR,
VIJAYAPUR.
14. SRI. RAJU S/O LAKSHMANA CHALAVADI
AGED ABOUT 43 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O TAJBAWDI,
KACHERI ROAD,
VIJAYAPUR.
15. SRI. HANIF S/O RANUSAB BAGAWAN
AGED ABOUT 38 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O BABALESHWAR NAKA,
BAGAWAN COLONY,
VIJAYAPUR.
16. SRI.DHARAMRAJ S/O SADASHIV ATHANI
AGED ABOUT 47 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O SHAHAPUR AGASI,
BHAJANTRI GALLI,
VIJAYAPUR.
17. SMT.SAKKUBAI W/O SANGRAM SINGH RAJAPUT
AGED ABOUT 44 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O JORAPUR PETH,
VIJAYAPUR.
18. SRI. ISMAIL S/O HUSSAINSAB BILAGI
AGED ABOUT 28 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O NAUBAGH ROAD,
TAJ BAWDI, VIJAYAPUR.
19. SRI. MOHAMMED HANIF S/O MEHBOOBSAB
- 10 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
BAGAWAN
AGED ABOUT 33 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O SAKAF ROZA, VIJAYAPUR.
20. SMT. GOURAWWA W/O DUNDAPPA BHAJANTRI
AGED ABOUT 44 YEARS,
OCC.STREET VENDOR,
R/O STATION ROAD,
DIVATGERI GALLI,
VIJAYAPUR.
21. SRI.DATTA S/O SITARAM KANASE
AGED ABOUT 43 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O RAMPRASAB GALLI,
VIJAYAPUR.
22. SMT. GANGAVVA W/O AMINAPPA BHOVI
AGE 54 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O JAIL ROAD,
KHAJA AMIN DARGAH,
VIJAYAPUR.
23. SRI. AFROZ S/O MALIKSAB SAUDAGAR
AGED ABOUT 41 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O SAKAF ROZA,
VIJAYAPUR.
24. SRI. ASHFAQ S/O HAJILAL KALADAGI
AGED ABOUT 42 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O MIRDHE GALLI,
VIJAYAPUR.
25. SRI. USMAN GANI S/O AMINSAB BAGAWAN
- 11 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
AGED ABOUT 47 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O NAUBAGH, HAMID
NAGAR, VIJAYAPUR.
26. SRI. SHABBIR S/O HAJISAB BADEKHAN
AGED ABOUT 60 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O KHAJA AMIN DARGAH,
VIJAYAPUR.
27. SRI. ALLABAKSHA S/O RASOOLSAB BAGAWAN
AGED ABOUT 45 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O TAJBAWDI,
KHAJANAGAR,
VIJAYAPUR.
28. SRI. ABDUL RAJAK S/O DAVALSAB CHITTARGI
AGED ABOUT 50 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O ALIK ROZA,
VIJAYAPUR.
29. SMT. JAINABI W/O BADESAB BAGAWAN
AGED ABOUT 47 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O TAJBAWADI,
KHAJA NAGAR, VIJAYAPUR.
30. SRI. NABILAL S/O MULLASAB BAGAWAN
AGED ABOUT 45 YEARS,
OCC.STEET VENDOR,
NEHRU MARKET,
R/O BABALESHWAR NAKA,
BAGAWAN COLONY,
VIJAYAPUR.
- 12 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
31. MAMA HUSSIAN SAB BILAGI
AGED ABOUT 47 YEARS,
OCC.STREET VENDOR,
NEHRU MARKET,
R/O BAGAWAN COLONY,
VIJAYAPUR.
32. NAJAMA W/O MOHAMMADSAB NATEKAR
AGE. 42 YEARS,
OCC.BUSINESS,
R/O NISAR MADDI,
VIJAYAPURA.
33. NABOMA S/O MOHAMMD RAFEEQ MANIYAR
AGE. 43 YEARS,
OCC.BUSINESS,
NISAR MADDI,
VIJAYAPURA.
34. SHABBIR S/O MOHAMMEDHUSAIN BAGWAN
AGE. 50 YEARS,
OCC. BUSINESS,
R/O. MINAXI CHOWK,
SUNAR BOUDI VIJAYAPURA.
35. FAROOQ S/O MAKBUL BAGWAN
AGE. 33 YEARS,
OCC. BUSINESS,
R/O. KHAJA NAGAR,
VIJAYAPURA.
36. HUSAINBI S/O FAKRODIN BAGWAN
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. KHAJA NAGAR,
VIJAYAPURA.
37. ANWAR S/O MEHBOOB MEHATAR
AGE. 50 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
- 13 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
38. MEHBOOB S/O NABILAL BAGWAN
AGE. 52 YEARS,
OCC. BUSINESS,
R/O. MIRDE GALLI,
MINAXI CHOWK,
VIJAYAPURA.
39. JAVEED S/O HAJILAL BAGWAN
AGE. 32 YEARS,
OCC. BUSINESS,
R/O. SHAHARA HALL,
NAUBAG ROAD,
VIJAYAPURA.
40. SALEEM S/O HABBU BAGWAN
AGE. 44 YEARS,
OCC. BUSINESS,
R/O. JODGUMAT ROAD,
TAJ BOUDI,
VIJAYAPURA.
41. MOULALI S/O MADARSAB BAGWAN
AGE. 40 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
42. BASU S/O LAXMAN BHOVI
AGE. 43 YEARS,
OCC. BUSINESS,
R/O. KHAJAAMEEN DARGA,
VIJAYAPURA.
43. ALISAB S/O DONGRISAB SOUDAGAR
AGE. 55 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
44. MONAPPA S/O MALLAPPA BADIGER
AGE. 60 YEARS,
OCC. BUSINESS,
R/O. ASHRAM ROAD,
- 14 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
VIJAYAPURA.
45. DASKIR S/O KASIMSAB BAGWAN
AGE. 42 YEARS,
OCC. BUSINESS,
R/O. SANDAL BOUDI,
VIJAYAPURA.
46. MAINO S/O SAYEDUSAB SUNKH (BAGWAN)
AGE. 50 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
47. RIYAZ S/O ABDUL RAZAK BAGWAN
AGE. 39 YEARS,
OCC. BUSINESS,
KHAJA NAGAR,
TAJ BOUDI,
VIJAYAPURA.
48. RAJAK S/O SAYEDUSAB SUNKH
AGE. 46 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
49. SOHAIB S/O MOHAMMED HANIF SANNAKKI
AGE. 28 YEARS,
OCC. BUSINESS,
R/O. MUJAWAR MALLA,
BABALESHWAR NAKA,
VIJAYAPURA.
50. MUDASSAR S/O MAMUD BAGWAN
AGE. 29 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
51. HAMEED S/O GIDUSAB BAGWAN
AGE. 27 YEARS,
OCC. BUSINESS,
- 15 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
SANDAL BOUDI,
VIJAYAPURA.
52. JABBAR MAULA SAB MUNDEWADI
AGE. 35 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
53. SARFRAZ S/O RAHEMANSAB BARSHI
AGE. 42 YEARS,
OCC. BUSINESS,
BAGWAN COLONY,
VIJAYAPURA.
54. ZANGIR S/O GULABSAB BARSHI
AGE. 51 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
55. NOOR AHMED S/O KADARSAB BAGWAN
AGE. 60 YEARS,
OCC. BUSS.
R/O. MUJAWAR MALLA,
BABALESHWAR NAKA,
VIJAYAPURA.
56. RUKMODIN S/O MEHBOOBSAB KALADAGI
AGE. 38 YEARS,
OCC. BUSINESS,
MIRDE GALLI,
MINAXI CHOUK,
VIJAYAPURA.
57. ASHFAQ S/O HAJILAL KALADAGI
AGE. 44 YEARS,
OCC. BUSINESS,
BAGWAN COLONY,
VIJAYAPURA.
58. BANDENAWAZ S/O MEHBOOBSAB KALADAGI
AGE. 42 YEARS,
- 16 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
OCC. BUSINESS,
R/O. MIRDE GALLI,
MINAXI CHOUK,
VIJAYAPURA.
59. SALEEMA S/O HUSAINSAB BAGWAN
AGE. 43 YEARS,
OCC. BUSINESS,
R/O. MUJAWAR MALLA,
BABALESHWAR NAKA,
VIJAYAPURA.
60. KHAJAMA S/O MEHBOOBSAB IRKAL
AGE. 62 YEARS,
OCC. BUSINESS,
R/O. MUJAWAR MALLA,
BABALESHWAR NAKA,
VIJAYAPURA.
61. SHAMSHAD S/O ABDULAZIZ MUNDEWADI
AGE. 58 YEARS,
OCC. BUSINESS,
R/O. RAHIM NAGAR,
VIJAYAPURA.
62. MURUF S/O NOORAHMED BILAGI
AGE. 32 YEARS,
OCC. BUSINESS,
BAGWAN COLONY,
VIJAYAPURA.
63. ABDUL RAZAK S/O MOULASAB BAGWAN
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
64. DANAMMA S/O NINGAPPA BIRADAR
AGE. 60 YEARS,
OCC. BUSINESS,
R/O. KHAJAAMEEN DARGA,
VIJAYAPURA.
- 17 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
65. ALTAF S/O MEHBOOBSAB MUNDEWADI
AGE. 39 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
66. ABDUL SATTAR S/O HUSAINSABBAGWAN
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
67. ABDUL GANI S/O DASKIRSAB BAGWAN
AGE. 39 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
68. BUDAN DASKIRSAB BAGWAN
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
69. MOHAMMED S/O HUSAINSAB BAGWAN
AGE. 33 YEARS,
OCC. BUSINESS,
R/O. KHAJA NAGAR TAJ,
BOUDI,
VIJAYAPURA.
70. SADIQ S/O ABDUL AZIZ BAGWAN
AGE. 44 YEARS, OCC. BUSINESS,
MINAXI CHOWK, VIJAYAPURA.
71. MARIYAM W/O BADESA BAGWAN
AGE.60 YEARS, OCC. BUSINESS,
SANDAL BOUDI, VIJAYAPURA.
72. RAZAK S/O BADESA BAGWAN
AGE. 24 YEARS, OCC. BUSINESS,
R/O. SANDAL BOUDI, VIJAYAPURA.
- 18 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
73. MARDAN S/O RAJESAB CHOUDARY
AGE. 32 YEARS, OCC. BUSINESS,
R/O. SECAB SCHOOL ROAD,
TAJ BOUDI, VIJAYAPURA.
74. ASIF S/O RAFIQUMAR BAGWAN
AGE. 34 YEARS, OCC. BUSINESS,
R/O. SECAB SCHOOL, SANDAL BOUDI,
VIJAYAPURA.
75. NOOR S/O JABBAR BAGWAN
AGE. 29 YEARS, OCC. BUSINESS,
R/O. MINAXI CHOWK ROAD,
SUNAR BOUDI, VIJAYAPURA.
76. MOHAMMED SHARIF S/O JABBAR BAGWAN
AGE. 24 YEARS, OCC. BUSINESS,
R/O. MINAXI CHOWK ROAD,
SUNAR BOUDI, VIJAYAPURA.
77. MAINODIN S/O RANUSAB BAGWAN
AGE. 32 YEARS, OCC. BUSINESS,
R/O. BAGWAN COLONY, VIJAYAPURA.
78. RAFEEQ S/O NIJAMSAB BAGWAN
AGE. 28 YEARS, OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
79. MEHBOOB S/O ABDULAZIZ BAGWAN
AGE. 26 YEARS, OCC. BUSINESS,
R/O. SANDAL BOUDI,
VIJAYAPURA.
80. KHADAR BASHA S/O BASHIR AHMED BAGWAN
AGE. 45 YEARS, OCC. BUSINESS,
R/O. HAMEED NAGAR,
NAUBAG ROAD, BIJAPUR.
81. ALLABAKSH S/O RASOOLSAB BAGWAN
AGE. 48 YEARS, OCC. BUSINESS,
R/O. KHAJA NAGAR,TAJ BOUDI ROAD,
VIJAYAPURA.
- 19 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
82. SADIQ S/O HAJILAL INDI
AGE. 35 YEARS, OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
83. MEHBOOB S/O GALIBSAB ADDHE
AGE. 59 YEARS, OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI, VIJAYAPURA.
84. MEHROON W/O JAYNODDINSAB BAGWAN
AGE. 60 YEARS, OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI ROAD, BIJAPUR.
85. JANNATBI W/O KULSAB DINDWAD
AGE. 58 YEARS, OCC. BUSINESS,
R/O. SHAPETI APMC ROAD,
VIJAYAPURA.
86. RESHMA W/O MUNNA AWATI
AGE. 36 YEARS, OCC. BUSINESS,
R/O. SHAPETI APMC ROAD,
VIJAYAPURA.
87. SHARIFA W/O BANDGISAB MULLA
AGE. 46 YEARS, OCC. BUSINESS,
R/O. SHAPETI APMC ROAD,
VIJAYAPURA.
88. RAZIYA W/O ABBASALI DINDAWAR
AGE. 42 YEARS, OCC. BUSINESS,
R/O. STATION BACK ROAD,
VIJAYAPURA.
89. AYUB S/O KASIMSAB NADAF
AGE. 50 YEARS, OCC. BUSINESS,
R/O. RAILWAY STATION,
VIJAYAPURA.
90. BABUSAB S/O HASANSAB GAWAR
AGE. 54 YEARS, OCC. BUSINESS,
R/O. SHAPETI APMC ROAD,
- 20 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
VIJAYAPURA.
91. MALKAWWA W/O MANSUR CHOUDARY
AGE. 40 YEARS, OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
92. ALTAF S/O RAJAKSAB BAGWAN
AGE. 30 YEARS, OCC. BUSINESS,
R/O. HAMEED NAGAR,
VIJAYAPURA.
93. AMEEN S/O NABISAB IRKAL
AGE. 33 YEARS, OCC. BUSINESS,
R/O. MUJAWAR MALLA,
VIJAYAPURA.
94. ILAHI S/O MALIKSAB ADDHE
AGE. 55 YEARS, OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI ROAD,
VIJAYAPURA.
95. NAJIR S/O RAJESAB NATEKAR
AGE. 58 YEARS, OCC. BUSINESS,
R/O. SHALI HUSENI NAGAR,
VIJAYAPURA.
96. KASTURI S/O SURESH GUDADGI
AGE. 45 YEARS, OCC. BUSINESS,
R/O. GYANG BOUDI,
VIJAYAPURA.
97. BISMILLHA S/O SAYEBLAL DARGA
AGE. 42 YEARS, OCC. BUSINESS,
R/O. KHAJA AMEEN DARGA,
VIJAYAPURA.
98. RAFEEQ S/O MOHAMMEDGOUS BILAGI
AGE. 40 YEARS, OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI ROAD,
VIJAYAPURA.
- 21 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
99. LATEEF S/O MAIBUBSAB KALADAGI
AGE. 58 YEARS, OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI ROAD,
VIJAYAPURA.
100. IRFAN S/O SIKANDAR BAGWAN
AGE. 34 YEARS, OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI ROAD,
VIJAYAPURA.
101. AMEENA W/O RAJU ADDHE
AGE. 32 YEARS, OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI ROAD,
VIJAYAPURA.
102. RAZIYA HUSAINSAB BAGWAN
AGE. 50 YEARS, OCC. BUSINESS,
R/O. SHAPETI, APMC ROAD,
VIJAYAPURA.
103. HASEENA W/O BABUSAB BAGWAN
AGE. 48 YEARS, OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI ROAD, VIJAYAPURA.
104. MOULALI S/O KARIMAB NADAF
AGE. 55 YEARS, OCC. BUSINESS,
R/O. HAKIM CHOUK, VIJAYAPURA.
105. GIDDUSAB S/O MOULASAB BAGWAN
AGE. 57 YEARS, OCC. BUSINESS,
R/O. SANDAL BOUDI, VIJAYAPURA.
106. ALTAF S/O KASIMSAB BAGWAN
AGE. 40 YEARS, OCC. BUSINESS,
R/O. SANDAL BOUDI, VIJAYAPURA.
107. SHIV S/O BALU KAGWAD
AGE. 33 YEARS, OCC. BUSINESS,
- 22 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
R/O. SHAPETI, INDI ROAD,
VIJAYAPURA.
108. BANDENAWAZ S/O HUSAINSAB BAGWAN
AGE. 42 YEARS,
OCC. BUSINESS,
R/O. SAKAF ROZA,
VIJAYAPURA.
109. ANWAR S/O DONGRISAB KHULGEWALE
AGE. 35 YEARS,
OCC. BUSINESS,
R/O. J B GARDEN ASAR GALLI,
VIJAYAPURA.
110. MOHAMMED S/O HANIF PEERSAB BAGWAN
AGE. 54 YEARS,
OCC. BUSINESS,
R/O. SHALI HUSENI NAGAR,
BIJAPUR.
111. SHAHNAZ HUSAINSAB BAGWAN
AGE. 52 YEARS,
OCC. BUSINESS,
R/O. SHALI HUSENI NAGAR,
VIJAYAPURA.
112. SHARNAPPA S/O GURAPPA HULLUR
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. GANDHI NAGAR,
VIJAYAPURA.
113. KASTURI SHIVANAND GURUGULLI
AGE. 42 YEARS,
OCC. BUSINESS,
R/O. GANDHI NAGAR,
VIJAYAPURA.
114. ALLABAKSH NIZAM BAGWAN
AGE. 40 YEARS,
OCC. BUSINESS,
R/O. SAHLI HUSENI NAGAR,
- 23 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
VIJAYAPURA.
115. SALEEM SHABIR BARSHI
AGE. 36 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
116. BABU MALLU DEWARMANI
AGE. 34 YEARS,
OCC. BUSINESS,
R/O. GANDHI NAGAR,
VIJAYAPURA.
117. YAMANAWWA SHIVANNAD HANCHINAL
AGE. 44 YEARS,
OCC. BUSINESS,
R/O. HANCHINAL TANDA,
TQ. AND DIST. VIJAYAPURA.
118. LAXMI SURESH SHIRAGOLA
AGE. 40 YEARS,
OCC. BUSINESS,
R/O. STATION ROAD,
VIJAYAPURA.
119. HASAN RAZAKSAB BAGWAN
AGE. 39 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
120. SHIRSUBAI VITOBA KUMBAR
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. YOGAPUR,
VIJAYAPURA.
121. SAMAD MEHBOOBSAB NADAF
AGE. 28 YEARS,
OCC. BUSINESS,
R/O. RAILWAY STATION,
VIJAYAPURA.
- 24 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
122. MEHBOOB IBRAHIMSAB MULLA
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. ASAR GALLI,
VIJAYAPURA.
123. YALLALING SHIVANAND HANCHINAL
AGE. 48 YEARS,
OCC. BUSINESS,
R/O. MULAWAD,
TQ. AND DIST. VIJAYAPURA.
124. BOURAWWA BASAVARAJ HIPPARAGI
AGE. 42 YEARS,
OCC. BUSINESS,
R/O. KHAJA NAGAR TAJ BOUDI,
VIJAYAPURA.
125. RENUKA BHIMSHI KALBURGI
AGE. 40 YEARS,
OCC. BUSINESS,
R/O. YOGAPUR,
VIJAYAPURA.
126. INDUBAI TUKARAM CHAVAN
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. ALIYABAD,
TQ. AND DIST. VIJAYAPURA.
127. MEHBOOBSAB IMAMSAB BAGWAN
AGE. 46 YEARS,
OCC. BUSINESS,
R/O. SAKAF ROZA,
VIJAYAPURA.
128. MEHBOOB GULABSAB BARSHI
AGE. 52 YEARS,
OCC. BUSINESS,
R/O. BANDENAWAZ KATTA,
VIJAYAPURA.
129. KHAJASAB NABISAB MAKTEDAR
- 25 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
AGE. 57 YEARS,
OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI ROAD,
VIJAYAPURA.
130. RAFEEQ BABUSAB BAGWAN
AGE. 50 YEARS,
OCC. BUSINESS,
R/O. SANDAL BOUDI,
VIJAYAPURA.
131. SHAFEEQ KASIMSAB NEGINAL
AGE. 32 YEARS,
OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI ROAD,
VIJAYAPURA.
132. SHANAIZ GOUS BAGWAN
AGE. 48 YEARS,
OCC. BUSINESS,
R/O. PETI BOUDI,
VIJAYAPURA.
133. AMADSAB IMAMSAB KALADAGI
AGE. 40 YEARS,
OCC. BUSINESS,
R/O. STATION ROAD,
VIJAYAPURA.
134. JAVEED MURTUZSAB JAMADAR
AGE. 38 YEARS,
OCC. BUSINESS,
R/O. ASAR GALLI,
VIJAYAPUR.
135. MEHBOOB NABILAL BAGWAN
AGE. 37 YEARS,
OCC. BUSINESS,
R/O. SHALI HUSENI NAGAR,
VIJAYAPURA.
136. MAINODDIN NABILAL BAGWAN
- 26 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
AGE. 35 YEARS,
OCC. BUSINESS,
R/O. RAHEEM NAGAR,
VIJAYAPURA.
137. WASEEM NABILAL BAGWAN
AGE. 31 YEARS,
OCC. BUSINESS,
R/O. SHALI HUSENI NAGAR,
VIJAYAPURA.
138. SALEEM MEHBOOBSAB BAGWAN
AGE. 55 YEARS,
OCC. BUSINESS,
R/O. NAUBAG ROAD,
VIJAYAPURA.
139. HAMEED MAINODDIN BILAGI
AGE. 24 YEARS,
OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI ROAD,
VIJAYAPURA.
140. RAZAK MEHBOOBSAB BAGWAN
AGE. 60 YEARS,
OCC. BUSINESS,
R/O. IBRAHIM ROZA,
VIJAYAPURA.
141. FARIDA CHANDSAB BARSHI
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
142. JANNATBI SHABBIR BILAGI
AGE. 58 YEARS,
OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI ROAD,
VIJAYAPURA.
143. RAZAKBU BASHASAB BILAGI
- 27 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
AGE. 60 YEARS,
OCC. BUSINESS,
R/O. SHALI HUSENI NAGAR,
VIJAYAPURA.
144. TOUSIF NOOR AHMED CHOUDARI
AGE. 32 YEARS,
OCC. BUSINESS,
R/O. HAMEED NAGAR,
VIJAYAPURA.
145. ASHFAQ NABILAL BAGWAN
AGE. 50 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
146. AKHTAR UMAR FAROOQ BAGWAN
AGE. 26 YEARS,
OCC. BUSINESS,
R/O. HAMEED NAGAR,
VIJAYAPURA.
147. SAYED IMAMSAB BAGWAN
AGE. 60 YEARS,
OCC. BUSINESS,
R/O. SAKAF ROZA,
VIJAYAPURA.
148. HAMEED ABDULGANI BAGWAN
AGE. 39 YEARS,
OCC. BUSINESS,
R/O. MINAXI CHOUK,
VIJAYAPURA.
149. LATEEF AZIZ BAGWAN
AGE. 50 YEARS,
OCC. BUSINESS,
R/O. MIRDE GALLI,
VIJAYAPURA.
150. SALEEM RAZAKSAB GALGALI
AGE. 37 YEARS,
- 28 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
OCC. BUSINESS,
R/O. KHAJA NAGAR,
VIJAYAPURA.
151. RUKMODDIN HUSAINSAB MUNDEWADI
AGE. 55 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
152. IRFAN MEHBOOBSAB BAGWAN
AGE. 38 YEARS,
OCC. BUSINESS,
R/O. SANDAL BOUDI,
VIJAYAPURA.
153. RIHANA GAIBUSAB BAGWAN
AGE. 40 YEARS,
OCC. BUSINESS,
R/O. SECAB SCHOOL ROAD,
VIJAYAPURA.
154. ABDUL RAZAK HUSAINSAB BAGWAN
AGE. 60 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
155. NABIRASUL MEHBOOBSAB BAGWAN
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. SECAB SCHOOL ROAD,
VIJAYAPURA.
156. DASTGIR HAJISAB BADEKHAN
AGE. 55 YEARS,
OCC. BUSINESS,
R/O. KHAJA AMIN DARGA, VIJAYAPURA.
157. ASHPAQ ABDUL KADAR BAGWAN
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. MINAXI CHOUK,
- 29 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
VIJAYAPURA.
158. BASAWWA SIDDAPPA BALOTHI
AGE. 50 YEARS,
OCC. BUSINESS,
R/O. JM ROAD,
VIJAYAPURA.
159. HASEEMBI UTTALSAB ADDHE
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. KHAJA NAGAR,
TAJ BOUDI,
VIJAYAPURA.
160. AIZAZ SHABBIR BILAGI
AGE. 28 YEARS,
OCC. BUSINESS,
R/O. BHAGWAN COLONY,
VIJAYAPURA.
161. WAHEEDA HUSSAIN NATEKAR
AGE. 52 YEARS,
OCC. BUSINESS,
R/O. HAMEEDA NAGAR,
VIJAYAPURA.
162. AKRAM MOLSAB BAGWAN
AGE. 29 YEARS,
OCC. BUSINESS,
R/O. BHAGWAN COLONY,
VIJAYAPURA.
163. SHANTABAI KASHINATH YADAWAD
AGE. 58 YEARS,
OCC. BUSINESS,
R/O. KUMBAR GALLI,
BIJAPUR.
164. PARVATI RATNAPPA AMALI
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. KUMBAR GALLI,
- 30 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
BIJAPUR.
165. ZAHEERA MEHBOOB CHOUDHARY
AGE. 46 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
166. TAHEER ZAKIR BARSHI
AGE. 28 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
167. MOULALI MEHBOOBSAB MUNDEWADI
AGE. 60 YEARS,
OCC. BUSINESS,
R/O. 4 NO. SCHOOL,
SAKAF ROZA,
VIJAYAPURA.
168. MOHAMMAD HANIF NABILAL IRKAL
AGE. 44 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
169. ALLABAKSH MOULASAB JAMBAGI
AGE. 39 YEARS,
OCC. BUSINESS,
R/O. RAHEEM NAGAR,
VIJAYAPURA.
170. IQBAL RAFEEQ BAGWAN
AGE. 40 YEARS,
OCC. BUSINESS,
R/O. MINAXI CHOUK,
VIJAYAPURA.
171. SHABBIR MOULASAB BAGWAN
AGE. 62 YEARS,
OCC. BUSINESS,
R/O. MINAXI CHOUK,
- 31 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
VIJAYAPURA.
172. ASLAM HASEEM BAGWAN
AGE. 28 YEARS,
OCC. BUSINESS,
R/O. NAVI ROA\D,
VIJAYAPURA.
173. LATIF RAZAQ BAGWAN
AGE. 31 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
174. MEHBOOB ABBAS VAIRAG
AGE. 52 YEARS,
OCC. BUSINESS,
R/O. BANDENAWAZ KATTA,
VIJAYAPURA.
175. FAFEEQ SAHEBLAL JAMBAGI
AGE. 58 YEARS,
OCC. BUSINESS,
R/O. RAHEEM NAGAR,
VIJAYAPURA.
176. ROSHAN MAINODDIN BAGEWADI
AGE. 45 YEARS,
OCC. BUSINESS,
R/O. SECAB SCHOOL,
NAUBAG,
VIJAYAPURA.
177. JAVEED SAYEDSAB BAGAWN
AGE. 36 YEARS,
OCC. BUSINESS,
R/O. USMANIYA MASJID,
NAUBAG,
VIJAYAPURA.
178. MEHBOOB ABDUL RAZAQ BAGWAN
AGE. 32 YEARS,
OCC. BUSINESS,
R/O. TAJ BOUDI,
- 32 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
KHAJA NAGAR,
VIJAYAPURA.
179. MOHAMMAD HANIF HASANSAB SANNAKKI
AGE. 56 YEARS,
OCC. BUSINESS,
R/O. MUJAWAR GARDEN,
VIJAYAPURA.
180. RAZAQ DAWALSAB BAGWAN
AGE. 34 YEARS,
OCC. BUSINESS,
R/O. RAHEEM NAGAR,
VIJAYAPURA.
181. HUSSAINMA MOULASAB BAGWAN
AGE. 68 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
182. DAWALMA HUSAINSAB BAGWAN
AGE. 62 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
183. SADIQ SHABBIR BARSHI
AGE. 29 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
VIJAYAPURA.
184. NAZAMA FAKIRAMIN SANNAKKI
AGE. 55 YEARS,
OCC. BUSINESS,
R/O. TAJ BOUDI,
BIJAPUR.
185. ILAHI MAKBULSAB BAGWAN
AGE. 44 YEARS,
OCC. BUSINESS,
R/O. BAGWAN COLONY,
- 33 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
VIJAYAPURA.
186. RAFEEQ UMARSAB MUNDEWADI
AGE. 57 YEARS,
OCC. BUSINESS,
R/O. SANDAL BOUDI,
VIJAYAPURA.
187. LALSAB ALISAB KURBU
AGE. 50 YEARS,
OCC. BUSINESS,
R/O. RAHEEM NAGAR,
VIJAYAPURA.
...PETITIONERS
(BY SRI. LIYAQAT FAREED USTAD,ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF MUNICIPAL
ADMINISTRATION, VIKAS SOUDHA,
BENGALURU-560001.
2. THE DEPUTY COMMISSIONER VIJAYAPURA
OPP. CITY CENTRAL BUS STAND,
VIJAYAPURA-586101.
3. THE COMMISSIONER
CITY MUNICIPAL CORPORATION,
GANDHI CHOWK,
VIJAYAPURA-586101.
4. THE SUPERINTENDENT OF POLICE VIJAYAPURA
S.P. OFFICE, SOLAPUR ROAD,
VIJAYAPURA-586101.
5. THE POLICE SUB-INSPECTOR
TRAFFIC POLICE STATION,
VIJAYAPURA-586101.
...RESPONDENTS
- 34 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
(BY SRI. MALLIKARJUN SAHUKAR, AGA FOR R1, R2, R4
AND R5;
SRI. AMRESH S. ROJA, ADVOCATE FOR R3
SRI. KRUPA SAGAR PATIL, ADVOCATE FOR
IMPLEADING AS R6 TO R14)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT OF MANDAMUS DIRECTING THE RESPONDENTS TO
FORM TOWN VENDING COMMITTEE AS PER SECTION
21(1) OF CHAPTER - VII OF THE STREET VENDORS
(PROTECTION OF LIVE HOOD AND REGULATION OF
STREET VENDING) ACT, 2014 AND FURTHER DIRECT THE
RESPONDENTS NOT TO EVICT OF DISPLACE THE
PETITIONERS FROM THEIR RESPECTIVE VENDING PLACES
NEAR NEHRU MARKET VIJAYPUR (BETWEEN LBS MARKET
AND NEHRU MARKET FROM GANDHI CHOWK CIRCLE TO
BANGI HOSPITAL ROAD) UNTIL CONSIDERATION OF
REPRESENTATIONS DATED 19.07.2021 AND 20.07.2021
GIVEN BY THE PETITIONERS TO THE RESPONDENT NO. 2
AND 3 VIDE ANNEXURE - G AND G1 IN THE INTEREST OF
JUSTICE AND EQUITY.
IN W.P.NO. 200669 OF 2024 :
BETWEEN:
BEEDI VYAPARASTHARA SANGH
CHOTA ASAR COMPLEX, SARAF BAZAR
SHRI RAM MANDIR ROAD,
VIJAYAPURA-586101
REPRESENTED BY ITS PRESIDENT
SIDDRAMAPPA PANCHAPPA KALABURAGI
AGED ABOUT 43 YEARS OCCUPATION
BUSINESS/SOCIAL WORK
R/O VIJAYAPURA-586101.
...PETITIONER
(BY SRI. S S MAMADAPUR, ADVOCATE)
- 35 -
NC: 2025:KHC-K:246
WP No. 202756 of 2019
C/W WP No. 202160 of 2021
WP No. 200669 of 2024
AND:
1. THE COMMISSIONER
VIJAYAPURA CITY CORPORATION
VIJAYAPURA-586101.
2. THE MAYOR VIJAYAPUR CITY CORPORATION
VIJAYAPUR-586101.
...RESPONDENT
(BY SRI. AMRESH S. ROJA, ADVOCATE)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
ISSUE A WRIT IN THE NATURE OF CERTIORARI OR ANY
OTHER APPROPRIATE WRIT OR DIRECTIONS QUASHING
THE IMPUGNED TENDER NOTIFICATION BEARING NO.
MANAPAV/KO.V/2023-24/4861 DATED 07.02.2024 AS PER
ANNEXURE-C.
THESE PETITIONS, COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP THIS DAY, ORDER WAS MADE
THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE R.NATARAJ
ORAL ORDER
Writ petition No.202756/2019 is filed seeking for a writ in the nature of mandamus to direct the respondents not to evict or displace the petitioners until the regularization of street vendors near Lal Bahaddur Shastri Market, Vijayapur. They have also sought for a direction
- 36 -
NC: 2025:KHC-K:246 WP No. 202756 of 2019 C/W WP No. 202160 of 2021 WP No. 200669 of 2024 to the respondents to identify vending zones and non vending zones.
2. The petitioners in writ petition No.202160/2021 have sought for a writ in the nature of mandamus directing the respondents to form Town Vending committee as per Section 21(1) of Chapter-VII of the Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 and to direct the respondents not to evict or displace the petitioners from their respective vending places near Nehru Market Vijayapur (Between LBS market & Nehru market from Gandhi Chowk Circle to Bangi Hospital road) until consideration of representations dated 19.07.2021 and 20.07.2021. They have also sought for a direction to identify the vending zones and non vending zones as per Chapter-IV, Section 18(1) of the aforesaid Act, 2014.
3. The petitioners in both these writ petitions claim to be street vendors. They allege that officials tried to evict them forcibly from their places of business.
- 37 -
NC: 2025:KHC-K:246 WP No. 202756 of 2019 C/W WP No. 202160 of 2021 WP No. 200669 of 2024 Therefore, they approached the Deputy Commissioner and submitted representations, requesting them to protect them from being evicted. They also approached the Commissioner of the City Municipal Corporation and requested them to protect them from being evicted from their respective places of business. They contended that the respondents are trying to displace them from their places of business without complying with provisions of the Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014. They also contended that the respondents who were duty bound to identify vending zones, have filed in their duty but are now attempting to dislodge the petitioners. They contend that by such actions of the respondents, their right to livelihood is affected. Hence, they are before this Court seeking for aforementioned reliefs.
4. When the petition was listed on 09.07.2024, this Court had passed the following order:
- 38 -
NC: 2025:KHC-K:246 WP No. 202756 of 2019 C/W WP No. 202160 of 2021 WP No. 200669 of 2024 "In these writ petitions, the street vendors in Vijayapur District are up in arms against the Municipal Corporation for not identifying the vending areas in accordance with the Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014. They all contend that without identifying the areas, the respondents are trying to dislodge them.
Having regard to the fact that Vijayapur District attracts many tourists across the world who visit Golgumbaz, the Municipal Corporation has a huge task at hand to make these tourists comfortable, by providing unobstructed walkways and sidewalks. Therefore, the Municipal Corporation should come out with a working plan to ensure that the street vendors are properly rehabilitated in suitable areas. It is not necessary that the Corporation should accommodate all of them in one place. They can consider accommodating each type of street vendors in a particular place so that people converging at one location can be avoided.
Learned counsel for the Municipal Corporation fairly submitted that respondent No.3 would take all positive efforts in that regard and submit a plan identifying the areas where the street vendors should be shifted. He also submits that respondent No.3 would ensure that the place from where the petitioners would be dislodged would henceforth not be used or permitted to be used by any street vendors.
In order to allow respondent No.3 to workout a plan to rehabilitate the street vendors, two weeks time is granted.
Respondent No.3 is directed to forthwith work on this issue having regard to the discomfort and inconvenience that may be caused to the innumerable numbers of tourists visiting the District head quarters.
List on 23.07.2024."
5. In view of the order passed by this Court, City Municipal Corporation Vijayapur held a meeting on 09.09.2024. Where the aforesaid order passed by this
- 39 -
NC: 2025:KHC-K:246 WP No. 202756 of 2019 C/W WP No. 202160 of 2021 WP No. 200669 of 2024 Court was taken up for consideration. The corporation has thereafter identified five vending zones, which are as follows:
"ಸದ ಾ ೆಗಳ ಾ ಪ ೆ ಾ ಾರಸ ೆ ಾನ ಉಚ
ಾ ಾಲಯಗಳ zÁR¯ÁVgÀĪÀ 187 ©Ã¢ §¢ ªÁå¥ÁgÀ¸ÀÜgÀ ¥ÉÊQ
£ÉÊdªÁV UÀÄgÀÄw£À aÃn ªÀÄvÀÄÛ ¥Àª
æ ÀiÁt ¥ÀvÀæ ºÉÆA¢gÀĪÀ ಾ ಾರಸ ೆ
ಯ ಾನು ಾರ !ೕ# ಎತು&ವ ಮು)ಾಂತರ ೆಹರು ಾರುಕ-ೆ.
ಮ/ಾನಗರ ಹ0&ರ 4*6 ರಂ1ೆ ಸ 2ಾವ ಾಶ ಒದ56 1ಾತ7 ಕ ಾ8ಾಟ ವಲಯ ೆಂದು ಸ:ೆಯ ;ೂೕಷ>ೆ ಾಡಲು ಮತು& ಒಂದು ೇ2ೆ ಸ ಳದ ಅ:ಾವ ಾ5 AಾB ಉCDರುವ EೕD ಾ ಾರಸ ರನುF ಅಕ7 ಪಕ7ದ ಪGHೇಶಗ2ಾದ Aಾ8ಾಕ ಾನ /ಾಗೂ ಎI.ಆK. /ೊ-ೇಲ ಹ0&ರ ಹಣುM ಾ8ಾಟ /ಾಗೂ ೋ5 ಸಮುHಾಯದ Bೕ (EೕN) ದುರ6 ಾಡುವ ಜನ ೆ ೕP ಉCದಂತಹ ಸ ಳವನುF ಸದ EೕD ಬD ಾ ಾರಸ ೆ ಒದ56 ೊಡಲು ಸ:ೆಯ 0ೕ ಾ ಸ ಾ ತು.
2) ಎI.ಆK. /ೊ-ೇಲ ಮುಂ:ಾಗದ ರುವ ಾUÉ ಸದ ಾ ೆಯ ಹಣುM ಾ8ಾಟ /ಾಗೂ ೋ5 ಸಮುHಾಯದ Bೕ (EೕN) ದುರ6 ªÀiÁqÀĪÀ d£ÀjUÉ ºÁUÀÆ ªÀiÁ£Àå GZÀÒ £ÁåAiÀiÁ®AiÀÄzÀ°£ è À ¥ÀPæ g À t À zÀ°g è ÀĪÀ 187 d£Àg° À è ತರ ಾ ಾರುವ ಾ ಾರಸ ೆ, ೆಹರು ಾರುಕ-ೆ. ಕಟ.ಡದ ಪRವS, ದTಣ & ಉತ&ರ :ಾಗಗಳ ರ ೆ&ಯ ಾದUಾ ಾಗS ೆ7 /ೊಂD ೊಂPರುವ ಾ ೆ ಸ 2ಾವ ಾಶ ಕಲV6 ಉCದ ಾ ಾರಸ ೆ ಾ ಾರ ಾಡುವ ೈಜ ಾ5 ಗುರು0ನ !ೕ# ಮತು& ಪG ಾಣ ಪತG /ೊಂDರುವ EೕD ಬD ಾ ಾರಸ ೆ ಾ ಾರ ವX ಾಟು ನYೆಸಲು ಾ8ಾಟ ವಲಯ ೆಂದು ;ೂೕಷ>ೆ ಾಡ ಾ ತು.
3) Yಾ|| E.ಆK. ಅಂAೇಡ7ರ BGೕYಾಂಗಣದ ಎದು ೆ ಪG ಾ ೋದ ಮ ಇ ಾ)ೆಯ ಆವರಣ ೆ7 /ೊಂD ೊಂಡಂ1ೆ [ಾ/ಾ ೇ-ೆ /ಾಗೂ ಎ.\.ಎI.6 ಕYೆ ೆ /ೋಗುವ ರ ೆ&ಯ ಎಡಬDಯ ಾದUಾ ಾಗS, '
- 40 -
NC: 2025:KHC-K:246 WP No. 202756 of 2019 C/W WP No. 202160 of 2021 WP No. 200669 of 2024 ಸದ ಾ ೆಯ ಈ ಾಗ ೇ ^S6ದ ಕಟ.qÀಗಳ _ೕ ೆ ಾತG ಆ/ಾರ ಪHಾಥS ತ ಾ 6 ಾ8ಾಟ ಾಡುವ ೈಜ ಾ5 EೕD ಾ ಾರಸ ರ ಗುರು0ನ !ೕ# ಮತು& ಪG ಾಣ ಪತG /ೊಂDರುವ EೕD ಬD ಾ ಾರಸ ೆ ಾ ಾರ ವX ಾಟು ನYೆಸಲು ಾ8ಾಟ ವಲಯ ೆಂದು ;ೂೕಷ>ೆ ಾಡ ಾ ತು.
4) ೆ.ಎa.ಆK.#.6 ೆb ೈb ಬa ಾcಣದ ಹ0&ರದ dಮ)ಾ ಾ ಕe XಂಬD /ಾಗೂ ೈ ಕ [ಾ ೆಯ ಕಂ ೌಂಡ ಕYೆ ೆ /ೋಗುವ ರ ೆ& ೆ ೆ.ಎa.ಆK.#.6 g:ಾ5ೕಯ ಕhೇ ಯ ಕಂ ೌಂಡ ೆ /ೊಂD ೊಂPರುವ ಾ ೆ.
ಸದ ಾ ೆಯ ಈ ಾಗ ೇ ಕ-ೆ. /ಾಗೂ _ೕ ಾ.ವi ^S6ದ
ಸ ಳದ /ಾಗೂ ಅದರ ಎದು 5ನ ಪGHೇಶದ ಪG0Dನ AೆC ೆj ಂದ
ಮkಾ ಹF 2:00 ಘಂ-ೆಯ ವ8ೆ ೆ ಾ ಪ ೆ /ಾಗೂ ಹಣುM ಾ8ಾಟ
/ಾಗೂ ಾಯಂ ಾಲ 4:00 ಘಂ-ೆ ಂದ 8ಾ0G 9:00 ಘಂ-ೆಯವ8ೆ ೆ
ಆ/ಾರ ಪHಾಥS ತ ಾ 6 ಾ8ಾಟ ಾಡುವ ೈಜ ಾ5 ಗುರು0ನ !ೕ# ಮತು& ಪG ಾಣ ಪತG /ೊಂDರುವ EೕD ಬD ಾ ಾರಸ ೆ ಾ ಾರ ವX ಾಟು ನYೆಸಲು ಾ8ಾಟ ವಲಯ ೆಂದು ;ೂೕಷ>ೆ ಾಡ ಾ ತು.
5) CxÀt gÀ¸U ÉÛ É ºÉÆÃUÀĪÀ ºÉƸÀ ¥Àª æ Á¹ ªÀÄA¢gÀzÀ »A§¢AiÀÄ lPÉÌ ¥Àz æ ÃÉ ±ÀPÉÌ ºÉÆÃUÀĪÀ gÀ¸AÉÛ iÀÄ ¥ÀPÀÌzÀ eÁUÉ. ¸ÀzjÀ eÁUÉAiÀÄ°è FUÁUÀ¯ÃÉ PÀnÖ ºÁUÀÆ ªÉÄïÁÒªÀt ¤«Äð¹zÀ ¸Àܼz À ° À è PÁ¬Ä¥À¯Éè ªÀiÁgÁl ªÀiÁqÀĪÀ £ÉÊdªÁV UÀÄgÀÄw£À aÃn ªÀÄvÀÄÛ ¥Àª æ ÀiÁt ¥ÀvÀæ ºÉÆA¢gÀĪÀ ©Ã¢ §¢ ªÁå¥ÁgÀ¸ÀÜjUÉ ªÁå¥ÁgÀ ªÀ»ªÁlÄ £Àq¸ É ® À Ä ªÀiÁgÁl ªÀ®AiÀĪÉAzÀÄ WÉÆõÀuÉ ªÀiÁqÀ¯Á¬ÄvÀÄ."
6. In view of the aforesaid, the reliefs sought for in these two writ petitions have been considered and granted by the respondents. Therefore, there is no need to pass any orders on the reliefs sought for by the petitioners in both the writ petitions. However, since the Municipal
- 41 -
NC: 2025:KHC-K:246 WP No. 202756 of 2019 C/W WP No. 202160 of 2021 WP No. 200669 of 2024 Corporation has identified the vending zones, it shall at the earliest possible identify the vendors, who have to be shifted to these respective vending zones and issue appropriate identity cards to all of them. It shall also ensure that the places where the petitioners were conducting their business shall henceforth not be used for any street vending or for any other purpose. The corporation shall try to beautify the place, which was used by the street vendors and to take all necessary steps to ensure that no other street vendor conducts any business in the said places.
7. In order to cater the needs of street vendors other than the ones mentioned in para 5 above, the corporation shall identify a few other places where specific type of articles/goods/wares could be sold by the street vendors.
8. Insofar as those vendors, who are issued with identity cards by the Municipal Corporation, the
- 42 -
NC: 2025:KHC-K:246 WP No. 202756 of 2019 C/W WP No. 202160 of 2021 WP No. 200669 of 2024 jurisdictional police shall not disturb or cause any disturbance in conduct of their business.
9. The writ petitions stand disposed off.
10. Liberty is reserved to the petitioners herein to come back to this Court in the event of any confusion about allotment of the spots in the vending zones or any other incidental or ancillary reliefs.
11. In view of the disposal of the writ petition, IA No.1/2024 does not survive for consideration. However, it is open for the impleading applicants to workout their remedy in accordance with law.
IN WRIT PETITION NO. 200669 OF 2024 The petitioner a registered association of street vendors has filed this writ petition challenging a tender notification dated 07.02.2024 issued by the respondent No.1 inviting bids for collection of tax from street vendors.
2. The petitioner contends that the respondent No.1, which is expected to follow the procedure and
- 43 -
NC: 2025:KHC-K:246 WP No. 202756 of 2019 C/W WP No. 202160 of 2021 WP No. 200669 of 2024 guidelines laid down under the Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014, and The Karnataka Street Vendors (Protection of Livelihood, Regulation of Street Vending and Licensing) Scheme, 2020 has constituted a Town Vending Committee, which has completed the survey of street vendors. It is contended that the respondent No.1 has not issued any identity cards or licence to the street vendors so far. Therefore, the petitioner submitted a representation dated 12.02.2024 to the respondent with a request to implement the provisions of law and the Rules. Despite the said representations and in gross violation of the provisions of the said Act and Rules and without consultation of the Town Vending Committee and without fixing a fee as prescribed under the Act, issued an auction notification bearing No.MaNaPaV/Ko.V/2023-24/4861 dated 07.02.2024 inviting tenders for collection of fees/tax from the street vendors. The petitioner is therefore before this Court challenging the said
- 44 -
NC: 2025:KHC-K:246 WP No. 202756 of 2019 C/W WP No. 202160 of 2021 WP No. 200669 of 2024 notification. On the ground that it is not in accordance with the Act, 2014 and Rules, 2020.
3. When this writ petition is listed for Preliminary Hearing in 'B' group, the learned counsel for the petitioner pointed out that the term of the tender is due to expire by March 2025. It is therefore submitted that the bidder has collected the tax from the concerned street vendors and hence this writ petition has now become infructuous. It is also submitted that the respondent No.1 has taken steps for identification of vending zones and also to issue appropriate identity cards to the street vendors.
4. In view of the aforesaid submission, this writ petition is disposed off as having become infructuous. However, the contention urged in this writ petition is kept open to be considered in appropriate proceedings.
Sd/-
(R.NATARAJ) JUDGE AMM List No.: 1 Sl No.: 71 CT: SI