Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

State of Odisha - Subsection

Section 131(1)(a) in Orissa Municipal Act, 1950

(a)a tax on holding situated within the Municipality assessed on their annual value;