Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 432] [Entire Act] State of Uttar Pradesh - Subsection Section 432(2) in Uttar Pradesh Municipal Corporation Act, 1959 (2)Any police officer may arrest without warrant any person bringing into the City any animal or flesh in contravention of sub-section (1).
