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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(f)"General list" means the list of officers in the Indian Navy who are holding the rank of Acting Sub-Lieutenant or above, excluding officers on the special Duties list;