Kerala High Court
Rajeesh M.K vs Sonia O.M on 25 January, 2019
Author: A.M.Shaffique
Bench: A.M.Shaffique
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE A.M.BABU
FRIDAY, THE 25TH DAY OF JANUARY 2019 / 5TH MAGHA, 1940
Mat.Appeal.No. 601 of 2011
AGAINST THE JUDGMENT IN OP 49/2011 of FAMILY COURT, VADAKARA DATED
30-03-2011
APPELLANT/RESPONDENT:
RAJEESH M.K., AGED 34, S/O BALAN NAIR,
MANAKKULANGARA HOUSE, MUTHUVADATHOOR P.O., PURAMERI,
VADAKARA TALUK, KOZHIKODE.
BY ADVS.
SRI.R.BINDU (SASTHAMANGALAM)
SRI.PRASANTH M.P
RESPONDENT/PETITIONER:
SONIA O.M.
OTHAYOTH MEETHAL, MUCHUKUNNU P.O., QUILANDY TALUK,
KOZHIKODE DISTRICT. 673307
BY ADV. SRI.P.V.KUNHIKRISHNAN
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 25.01.2019,
ALONG WITH Mat.Appeal.618/2011, Mat.Appeal.621/2011, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
2
Mat.A.Nos.601, 618 & 621 of 2011
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE A.M.BABU
FRIDAY, THE 25TH DAY OF JANUARY 2019 / 5TH MAGHA, 1940
Mat.Appeal.No. 618 of 2011
AGAINST THE JUDGMENT IN OP 52/2011 of FAMILY COURT, VADAKARA
DATED 30-03-2011
APPELLANT/RESPONDENT:
RAJEESH.M.K, AGED 34, S/O BALAN NAIR
MANAKKULANGARA HOUSE, MUTHUVADATHOOR P.O.,,
PURAMERI, VADAKARA TALUK, KOZHIKODE.
BY ADVS.
SRI.R.BINDU (SASTHAMANGALAM)
SRI.PRASANTH M.P
RESPONDENT/PETITIONER:
SONIA.O.M, AGED 26, D/O GOPALAN NAIR,
OTHAYOTH MEETHAL, MUCHUKUNNU P.O., QUILANDY TALUK,
KOZHIKODE DISTRICT.673307
BY ADV. SRI.P.V.KUNHIKRISHNAN
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 25.01.2019,
ALONG WITH Mat.Appeal.621/2011, Mat.Appeal.601/2011, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
3
Mat.A.Nos.601, 618 & 621 of 2011
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE A.M.BABU
FRIDAY, THE 25TH DAY OF JANUARY 2019 / 5TH MAGHA, 1940
Mat.Appeal.No. 621 of 2011
AGAINST THE JUDGMENT IN OP 50/2011 of FAMILY COURT,VADAKARA
DATED 30-03-2011
APPELLANT/PETITIONER:
RAJESH M.K., AGED 34, S/O BALAN NAIR,
MANAKKULANGARA HOUSE, MUTHUVADATHOOR P.O.,
PURAMERI, VADAKARA TALUK, KOZHIKODE.
BY ADV. SRI.R.BINDU (SASTHAMANGALAM)
RESPONDENT/RESPONDENT:
SONIA O.M., AGED 26, D/O GOPALAN NAIR,
OTHAYOTH MEETHAL, MUCHUKUNNU, P.O.673 307,,
QUILANDY TALUK, KOZHIKODE DISTRICT.
BY ADV. SRI.P.V.KUNHIKRISHNAN
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 25.01.2019,
ALONG WITH Mat.Appeal.618/2011, Mat.Appeal.601/2011, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
4
Mat.A.Nos.601, 618 & 621 of 2011
JUDGMENT
SHAFFIQUE, J The learned counsel for the appellant submits that the matter has already been settled between the parties and there is no necessity to proceed with the appeals.
The appeals are dismissed as withdrawn.
Sd/-
A.M.SHAFFIQUE JUDGE Sd/-
A.M.BABU
kp True copy JUDGE
P.A. To Judge.