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Kerala High Court

Rajeesh M.K vs Sonia O.M on 25 January, 2019

Author: A.M.Shaffique

Bench: A.M.Shaffique

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

                                &

               THE HONOURABLE MR. JUSTICE A.M.BABU

      FRIDAY, THE 25TH DAY OF JANUARY 2019 / 5TH MAGHA, 1940

                    Mat.Appeal.No. 601 of 2011

AGAINST THE JUDGMENT IN OP 49/2011 of FAMILY COURT, VADAKARA DATED
                            30-03-2011



APPELLANT/RESPONDENT:


             RAJEESH M.K., AGED 34, S/O BALAN NAIR,
             MANAKKULANGARA HOUSE, MUTHUVADATHOOR P.O., PURAMERI,
             VADAKARA TALUK, KOZHIKODE.

             BY ADVS.
             SRI.R.BINDU (SASTHAMANGALAM)
             SRI.PRASANTH M.P



RESPONDENT/PETITIONER:

             SONIA O.M.
             OTHAYOTH MEETHAL, MUCHUKUNNU P.O., QUILANDY TALUK,
             KOZHIKODE DISTRICT. 673307

             BY ADV. SRI.P.V.KUNHIKRISHNAN


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 25.01.2019,
ALONG WITH Mat.Appeal.618/2011, Mat.Appeal.621/2011, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
                                          2
Mat.A.Nos.601, 618 & 621 of 2011

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

                                         &

                      THE HONOURABLE MR. JUSTICE A.M.BABU

        FRIDAY, THE 25TH DAY OF JANUARY 2019 / 5TH MAGHA, 1940

                             Mat.Appeal.No. 618 of 2011

   AGAINST THE JUDGMENT IN OP 52/2011 of FAMILY COURT, VADAKARA
                         DATED 30-03-2011



APPELLANT/RESPONDENT:


                   RAJEESH.M.K, AGED 34, S/O BALAN NAIR
                   MANAKKULANGARA HOUSE, MUTHUVADATHOOR P.O.,,
                   PURAMERI, VADAKARA TALUK, KOZHIKODE.

                   BY ADVS.
                   SRI.R.BINDU (SASTHAMANGALAM)
                   SRI.PRASANTH M.P



RESPONDENT/PETITIONER:

                   SONIA.O.M, AGED 26, D/O GOPALAN NAIR,
                   OTHAYOTH MEETHAL, MUCHUKUNNU P.O., QUILANDY TALUK,
                   KOZHIKODE DISTRICT.673307

                   BY ADV. SRI.P.V.KUNHIKRISHNAN


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 25.01.2019,
ALONG WITH Mat.Appeal.621/2011, Mat.Appeal.601/2011, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
                                          3
Mat.A.Nos.601, 618 & 621 of 2011




                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

                                         &

                      THE HONOURABLE MR. JUSTICE A.M.BABU

        FRIDAY, THE 25TH DAY OF JANUARY 2019 / 5TH MAGHA, 1940

                             Mat.Appeal.No. 621 of 2011

    AGAINST THE JUDGMENT IN OP 50/2011 of FAMILY COURT,VADAKARA
                         DATED 30-03-2011



APPELLANT/PETITIONER:


                   RAJESH M.K., AGED 34, S/O BALAN NAIR,
                   MANAKKULANGARA HOUSE, MUTHUVADATHOOR P.O.,
                   PURAMERI, VADAKARA TALUK, KOZHIKODE.

                   BY ADV. SRI.R.BINDU (SASTHAMANGALAM)



RESPONDENT/RESPONDENT:

                   SONIA O.M., AGED 26, D/O GOPALAN NAIR,
                   OTHAYOTH MEETHAL, MUCHUKUNNU, P.O.673 307,,
                   QUILANDY TALUK, KOZHIKODE DISTRICT.

                   BY ADV. SRI.P.V.KUNHIKRISHNAN


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 25.01.2019,
ALONG WITH Mat.Appeal.618/2011, Mat.Appeal.601/2011, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
                                            4
Mat.A.Nos.601, 618 & 621 of 2011




                                        JUDGMENT

SHAFFIQUE, J The learned counsel for the appellant submits that the matter has already been settled between the parties and there is no necessity to proceed with the appeals.

The appeals are dismissed as withdrawn.

Sd/-

A.M.SHAFFIQUE JUDGE Sd/-


                                                     A.M.BABU
kp                   True copy                        JUDGE

                       P.A. To Judge.